High Courts07 Mar 1870Dismissed
Ram Charan Vs Narbir Mahton and Another
Calcutta High Court · (1870) 03 CAL CK 0019
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,215 of 59,257
High Courts07 Mar 1870
Khudumani Debi Vs Tarini Prasad Ghose
Calcutta High Court · (1870) 03 CAL CK 0015
High Courts04 Mar 1870
Khettra Mohan Baboo Vs Rashbehari Baboo
Calcutta High Court · (1870) 03 CAL CK 0008
High Courts03 Mar 1870
In Re: J.C. Nesbitt and F.C. Briant
Calcutta High Court · (1870) 03 CAL CK 0023
High Courts03 Mar 1870
Mutusawmy and Another Vs The Secretary of State for India in Council
Calcutta High Court · (1870) 03 CAL CK 0007
High Courts02 Mar 1870
Madhusudan Mazumdar Vs Gayaram Mazumdar
Calcutta High Court · (1870) 03 CAL CK 0024
High Courts26 Feb 1870
Mussamat Etwari, Mother and Guardian of Dabi Dayal and Mohadeo Lal, Minors Vs Ram Narayan Ram
Calcutta High Court · (1870) 02 CAL CK 0022
High Courts24 Feb 1870
Radha Prasad Singh Vs Megh Narayan Sing and Others
Calcutta High Court · (1870) 02 CAL CK 0034
High Courts24 Feb 1870
Cowar Rajkumar Roy Vs S.M. Kadambini Debi
Calcutta High Court · (1870) 02 CAL CK 0008
High Courts23 Feb 1870
Roy Nandipat Mahata Vs Alexander Shaw Urquhart
Calcutta High Court · (1870) 02 CAL CK 0031
High Courts23 Feb 1870
Tulsi Ram Sahu Vs Harrak Sing and Another
Calcutta High Court · (1870) 02 CAL CK 0027
High Courts21 Feb 1870
Jogeswar Dutt Vs Nitaichand Chuckerbutty
Calcutta High Court · (1870) 02 CAL CK 0024
High Courts18 Feb 1870
In Re: Surendra Nath Roy and Others <BR> The Queen
Calcutta High Court · (1870) 02 CAL CK 0013
High Courts18 Feb 1870
Dwarkanath Biswas and Another Vs The Collector of Bogra
Calcutta High Court · (1870) 02 CAL CK 0011
High Courts16 Feb 1870
Panchanan Mookerjee Vs Radha Nath Mookerjee and Others
Calcutta High Court · (1870) 02 CAL CK 0003
High Courts14 Feb 1870
Rajkishor Dutt Roy alias Ramkishor Dutt Roy Vs Girish Chandra Roy Chowdhry and Others
Calcutta High Court · (1870) 02 CAL CK 0030
High Courts14 Feb 1870
The Collector of Tippera, on behalf of Government Vs Mussamat Mafizunnissa Bibi
Calcutta High Court · (1870) 02 CAL CK 0025