High Courts01 Sept 1869
The Queen Vs Tulsi Dosad (Prisoner)
Calcutta High Court · (1869) 09 CAL CK 0015
JUDGMENT DATABASE
Search 11,86,363 Indian judgments.
11,86,363 judgments in All Courts · page 59,283 of 59,319
High Courts28 Aug 1869
Dulali Bewa Vs Bhuban Shaha and Others
Calcutta High Court · (1869) 08 CAL CK 0020
High Courts28 Aug 1869
Beicha Namdar Vs Jalu Namdar and Another
Calcutta High Court · (1869) 08 CAL CK 0015
High Courts27 Aug 1869
Ram Lal Mookerjee Vs Haran Chandra Dhar
Calcutta High Court · (1869) 08 CAL CK 0018
High Courts27 Aug 1869
Duma sahu and Others Vs Jeoynarayan Lal and Others
Calcutta High Court · (1869) 08 CAL CK 0003
High Courts26 Aug 1869
Raj Chandra Poddar Vs Srimati Manorama and Another
Calcutta High Court · (1869) 08 CAL CK 0035
High Courts26 Aug 1869
Rai Mohan Bose and Another Vs Sudukhina Chowdhrain and Others
Calcutta High Court · (1869) 08 CAL CK 0016
High Courts25 Aug 1869
Amirtamayi Dasi Vs Grose and Another
Calcutta High Court · (1869) 08 CAL CK 0036
High Courts25 Aug 1869
Nabakumar Haldar Vs Bhabasundari Debi and Another
Calcutta High Court · (1869) 08 CAL CK 0032
High Courts25 Aug 1869
Mussamat Bukshan and Another Vs Mussamat Maldaikooeri and Others
Calcutta High Court · (1869) 08 CAL CK 0011
High Courts25 Aug 1869
Abhiram Das Vs Sriram Das and Others
Calcutta High Court · (1869) 08 CAL CK 0009
High Courts24 Aug 1869
Mussamat Subjan Bibi and Others Vs Sheikh Sariatulla
Calcutta High Court · (1869) 08 CAL CK 0012
High Courts23 Aug 1869
Bhairo and Others Vs Sheikh Uzirali
Calcutta High Court · (1869) 08 CAL CK 0027
High Courts23 Aug 1869
Mr. T.M. Gibbon Vs Abdur Rahman Khan and Others
Calcutta High Court · (1869) 08 CAL CK 0013
High Courts23 Aug 1869
Gobardhan Barmono Vs Srimati Munun Bibi and Another
Calcutta High Court · (1869) 08 CAL CK 0007