JUDGMENT DATABASE
Search 11,86,363 Indian judgments.
11,86,363 judgments in All Courts · page 59,284 of 59,319
Rakhaldas Madak Vs Madhusudan Madak and Others
Calcutta High Court · (1869) 08 CAL CK 0026
Mangina Khatun and Others Vs The Collector of Jessore, on behalf of Government and Others
Calcutta High Court · (1869) 08 CAL CK 0040
Anjud Sing and Another Vs Depun Sing and Others
Calcutta High Court · (1869) 08 CAL CK 0025
C. Macarthur Vs Purna Chandra Chatterjee
Calcutta High Court · (1869) 08 CAL CK 0028
Brajakishor Mitter Mazumdar Vs Radha Gobind Dutt and Others
Calcutta High Court · (1869) 08 CAL CK 0010
In Re: Dwarkanath Mitter <BR> S.M. Ratanmani Dasi and Another
Calcutta High Court · (1869) 08 CAL CK 0002
Haro Das and Another Vs Gobind Bhuttacharjee and Another
Calcutta High Court · (1869) 08 CAL CK 0041
Krishna Kumar Baksh Vs Dullab Sirkar and Another
Calcutta High Court · (1869) 08 CAL CK 0014
Srimati Amirunnissa Barkat Vs Srimati Afiattunnissa and Others
Calcutta High Court · (1869) 08 CAL CK 0001
Radha Mohan Dhar and Others Vs Ram Das Dey and Others
Calcutta High Court · (1869) 08 CAL CK 0008
Gosaindas Bara Madak Vs Biswanath Mukhopadhya and Another
Calcutta High Court · (1869) 08 CAL CK 0034
Bhairab Chandra Madak Vs Nadyar Chand Pal and Others
Calcutta High Court · (1869) 08 CAL CK 0030
Court of Wards Vs Nitta Kali Debi and Another
Calcutta High Court · (1869) 08 CAL CK 0029
The Queen Vs Radhu Jana and Others
Calcutta High Court · (1869) 08 CAL CK 0019
Bhairo Sing and Another Vs Udikaran Sing
Calcutta High Court · (1869) 08 CAL CK 0006
Rupchandra Ghose Vs Rupmanjari Dasi
Calcutta High Court · (1869) 08 CAL CK 0005
Hira Chand Banerjee Vs Shama Charan Chatterjee and Others
Calcutta High Court · (1869) 08 CAL CK 0004