High Courts06 Apr 1906
Mathewson Vs Shyam Sunder Sinha
Calcutta High Court · (1906) ILR (Cal) 786
Transfer of Property Act, 1882 — Section 36(2)(d)
JUDGMENT DATABASE
Search 11,98,978 Indian judgments.
11,98,978 judgments in All Courts · page 59,352 of 59,949
High Courts05 Apr 1906
Shibu Bera Vs Chandra Mohan Jana
Calcutta High Court · (1906) ILR (Cal) 849
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts05 Apr 1906
Sorabji Cursetji Vs The Scinde and Punjab Cotton Press Co. Ltd.
Bombay High Court · (1906) 8 BOMLR 478
Companies Act, 1956 — Section 78
High Courts05 Apr 1906
Rathinavelu Mudaliar and Another Vs Kolandavelu Pillai
Madras High Court · (1906) ILR (Mad) 511
High Courts04 Apr 1906
Gobind Sahai Vs Sibdut Ram
Calcutta High Court · (1906) ILR (Cal) 878
Bengal Tenancy Act, 1885 — Section 159, 161, 167Transfer of Property Act, 1882 — Section 73
High Courts03 Apr 1906
Rasik Lal Datta Vs Bidhumukhi Dasi
Calcutta High Court · (1906) ILR (Cal) 1094
High Courts02 Apr 1906
Asirunnessa Khatun Vs Buzloo Meah
Calcutta High Court · (1907) ILR (Cal) 79
Limitation Act, 1963 — Article 120, 34, 35, 23
High Courts30 Mar 1906
Megraj Marwari Vs Nursing Mohan Thakur
Calcutta High Court · (1906) ILR (Cal) 846
High Courts30 Mar 1906Dismissed
Sahadeb Dhali Vs Ram Rudra Haldar and others
Calcutta High Court · (1906) 03 CAL CK 0008
High Courts30 Mar 1906
Abbakke Heggadthi Vs Kinhiamma Shetty and Others
Madras High Court · (1906) ILR (Mad) 491
Contract Act, 1872 — Section 74
High Courts28 Mar 1906Dismissed
Lalbhai Mulchand Vs Mansukh Raichand
Bombay High Court · (1906) 8 BOMLR 482
High Courts28 Mar 1906Allowed
Sheo Narain Vs Bishambhar Nath
Allahabad High Court · (1907) ILR (All) 166
High Courts28 Mar 1906
V. Vythilingam Pillai and Others Vs Kuth iravattath Nair Avergal and Others
Madras High Court · (1906) 16 MLJ 358
High Courts28 Mar 1906
Vythilingam Pillai and Others Vs Kuthiravattah Nair and Others
Madras High Court · (1906) ILR (Mad) 501
High Courts27 Mar 1906Dismissed
Kumar Saradindu Roy Vs Bhagabati Debta Chowdhurani and Others
Calcutta High Court · (1906) 03 CAL CK 0027
High Courts27 Mar 1906
Narendra Kumar Ghose Vs Gora Chand Poddar
Calcutta High Court · (1906) ILR (Cal) 683
Bengal Tenancy Act, 1885 — Section 67, 74
High Courts26 Mar 1906Dismissed
R.S. Woonwalla and Co. Vs N.C. Macleod
Bombay High Court · (1906) 8 BOMLR 470
Insolvency Act, 1848 — Section 31
High Courts26 Mar 1906Dismissed
N.C. Macleod Vs H.B. M''S Consul General, Zanzibar
Bombay High Court · (1906) 8 BOMLR 725
Succession Act, 1925 — Section 242
High Courts23 Mar 1906
Ram Narain Gunga Bissen Vs Liladhur Lowjee
Calcutta High Court · (1906) ILR (Cal) 1237
Arbitration Act, 1940 — Section 4, 5