High Courts01 Aug 1912
Konijetti Veerasawmy Vs Varada Veerasawamy Naidu and Others
Madras High Court · 16 Ind. Cas. 708
Transfer of Property Act, 1882 — Section 133
JUDGMENT DATABASE
Search 12,06,937 Indian judgments.
12,06,937 judgments in All Courts · page 59,354 of 60,347
High Courts31 Jul 1912
Kumar Kalanand Singh and Others Vs Bibi Jarao Kumari and Another
Calcutta High Court · 17 Ind. Cas. 238
Bengal Patni Taluks Regulation, 1819 — Section 13(3), 13(4), 9
High Courts31 Jul 1912
Ganga Prasad Singh and Others Vs Pargash Singh and Others
Calcutta High Court · 16 Ind. Cas. 41
Bengal Land Revenue Sales Act, 1859 — Section 33
High Courts31 Jul 1912Dismissed
Jagdamba Prasad and Others Vs Emperor
Allahabad High Court · 17 Ind. Cas. 716
High Courts31 Jul 1912Dismissed
Lala Vs Nahar Singh
Allahabad High Court · 16 Ind. Cas. 181
North Western Provinces Tenancy Act, 1901 — Section 22North Western Provinces Tenancy Act, 1901 — Section 22North Western Provinces Tenancy Act, 1901 — Section 22
High Courts31 Jul 1912
Narsya Udpa Vs Venkataramana Bhatta
Madras High Court · 16 Ind. Cas. 53
Limitation Act, 1963 — Section 10
High Courts31 Jul 1912
Narsaya Upada Vs Venkataramana Bhatta
Madras High Court · (1912) 23 MLJ 260
Limitation Act, 1963 — Section 10
High Courts30 Jul 1912
B. Veeramma Vs G. Chenna Reddi and Others
Madras High Court · (1914) ILR (Mad) 440
High Courts30 Jul 1912
Bana Veeramma Vs Gungala Chinna Reddy and Others
Madras High Court · (1912) 23 MLJ 443
Evidence Act, 1872 — Section 107, 108
High Courts30 Jul 1912
Masirunnissa Khatun Vs Joy Chand Lal Boyed and Others
Calcutta High Court · 16 Ind. Cas. 238
High Courts30 Jul 1912
Surya Narain Jha Vs Banwari Jha and Others
Calcutta High Court · 17 Ind. Cas. 7
Limitation Act, 1963 — Section 5
High Courts30 Jul 1912
Mane Muhammad Nasya and Another Vs Dhani Muhammad and Others
Calcutta High Court · 16 Ind. Cas. 22
High Courts30 Jul 1912
Babaji Akoba Kasar Vs Dattu Laxman Kasar
Bombay High Court · (1912) 14 BOMLR 923 : 17 Ind. Cas. 642
Limitation Act, 1963 — Article 127
High Courts30 Jul 1912
The Rajnagar Sping., Weavg. and Mfg. Co. Ltd. Vs Manilal Maganlal
Bombay High Court · (1912) 14 BOMLR 919 : 17 Ind. Cas. 640
High Courts30 Jul 1912Dismissed
Shamu Patter Vs Abdul Kadir Ravuthan and Abdul Rajak Sahib
Bombay High Court · (1912) 14 BOMLR 1034
Civil Procedure Code, 1908 (CPC) — Section 149Succession Act, 1865 — Section 50Transfer of Property Act, 1882 — Section 59
High Courts30 Jul 1912
Shivram Narsingrao Vs Mahadev Narayan Kulkarni
Bombay High Court · (1912) 14 BOMLR 797 : 17 Ind. Cas. 170
Privy Council30 Jul 1912
Shamu Patter Vs Abdul Kadir Ravuthan and others and Abdul Rajak Sahib and others
Privy Council · (1912) 35 ILRPC 607 : (1912) 39 IndApp 218
High Courts30 Jul 1912Allowed
Sheo dayal Pande Vs Musammat Adhari Dubain
Allahabad High Court · 16 Ind. Cas. 409
High Courts30 Jul 1912
Ramhit Misra and Another Vs Chandi Prasad Dube and Another
Allahabad High Court · 16 Ind. Cas. 411