High Courts06 Oct 1903
Goseti Subba Row and Others Vs Varigonda Narasimham
Madras High Court · (1903) 10 MAD CK 0003
Evidence Act, 1872 — Section 92
JUDGMENT DATABASE
Search 11,97,992 Indian judgments.
11,97,992 judgments in All Courts · page 59,353 of 59,900
High Courts06 Oct 1903Allowed
Ekambara Ayyar and Others Vs Meenatchi Ammal and Others
Madras High Court · (1903) 10 MAD CK 0001
High Courts28 Sept 1903Dismissed
Tutika Basavaraju Vs Parey and Co.
Madras High Court · (1903) 09 MAD CK 0017
High Courts23 Sept 1903
Ismai Kani Rowthan Vs Nazarali Sahib and Another
Madras High Court · (1904) ILR (Mad) 211 : (1904) 14 MLJ 25
Tamil Nadu Civil Courts Act, 1873 — Section 16
High Courts22 Sept 1903
Gangathara Aiyar and Another Vs Veta Chetty and Others
Madras High Court · (1904) 14 MLJ 144
High Courts18 Sept 1903
Velagaleti Ramakrishnayya Vs Suraneni Papayya Appa Row and Another
Madras High Court · (1903) 09 MAD CK 0018
High Courts18 Sept 1903
In Re: The Sessions Judge of South Arcot
Madras High Court · 7 Ind. Cas. 802
Criminal Procedure Code, 1898 (CrPC) — Section 188
High Courts15 Sept 1903
Bandanu Atchayya and Others Vs Emperor
Madras High Court · (1903) 09 MAD CK 0016
Criminal Procedure Code, 1898 (CrPC) — Section 367
High Courts14 Sept 1903
Chinnammal Vs Mahomed Madarsa Ravuther
Madras High Court · (1904) ILR (Mad) 480 : (1904) 14 MLJ 343
Suits Valuation Act, 1887 — Section 9
High Courts14 Sept 1903
K. Thiruvengidachariar Vs Ranganatha Aiyangar and Others
Madras High Court · (1903) 13 MLJ 500
High Courts14 Sept 1903
Achutan Nair and Another Vs Kunjunni Nair and Another
Madras High Court · (1903) 13 MLJ 499
High Courts11 Sept 1903
Muthuvaien represented by his Agent, Venkataramier Vs Periasami Iyen and Others
Madras High Court · (1903) 13 MLJ 497
High Courts09 Sept 1903
Govindasami Solinga Thevan Vs Gopalasami Sivaji Mohithei and Another
Madras High Court · (1904) 14 MLJ 281
Civil Procedure Code, 1908 (CPC) — Section 13(2)
High Courts08 Sept 1903
Naganada Davay and Others Vs Bappu Chettiar
Madras High Court · (1904) ILR (Mad) 424 : (1904) 14 MLJ 69
Contract Act, 1872 — Section 178
High Courts08 Sept 1903
The Clan Line Steamers (Limited) Vs The Balces
Madras High Court · (1903) 09 MAD CK 0002
High Courts04 Sept 1903
Ramasami Chetti and Others Vs Alagirisami Chetti and Others
Madras High Court · (1904) 14 MLJ 14
High Courts04 Sept 1903
Oodayanasamy Tevar and Another Vs Alagappa Chetty and Another
Madras High Court · (1904) 14 MLJ 342
High Courts03 Sept 1903
Chandi Charan Dhar Vs Boistab Charan Dhar
Calcutta High Court · (1904) ILR (Cal) 284
Evidence Act, 1872 — Section 74, 76