High Courts20 Apr 1903
Ali Mohammad Bepari Vs Nayan Rajah Bhuiya
Calcutta High Court · 13 Ind. Cas. 912
Bengal Tenancy Act, 1885 — Section 85
JUDGMENT DATABASE
Search 11,97,783 Indian judgments.
11,97,783 judgments in All Courts · page 59,355 of 59,890
High Courts17 Apr 1903Dismissed
Komaruddi Vs Sreenath Chowdhury
Calcutta High Court · (1903) 04 CAL CK 0019
High Courts17 Apr 1903
Chaitanna Maitee and Another Vs Halodhur Maitee
Calcutta High Court · (1903) 04 CAL CK 0016
High Courts17 Apr 1903Allowed
Veerappa Chettiar Vs Ramaswami Aiyar
Madras High Court · (1903) 04 MAD CK 0014
High Courts16 Apr 1903Dismissed
Nritta Kumari Dassi Vs Puddomoni Bewah
Calcutta High Court · (1903) 04 CAL CK 0023
High Courts16 Apr 1903Dismissed
Kali Prosunno Bose and Others Vs Krishna Chandra and Others
Calcutta High Court · (1903) 04 CAL CK 0017
High Courts16 Apr 1903Dismissed
Amiruddi Bepari Vs Bahadoor Khan
Calcutta High Court · (1903) 04 CAL CK 0002
High Courts15 Apr 1903
Gobind Chandra Pal and Others Vs Hamidulla Bhuian and Others
Calcutta High Court · (1903) 04 CAL CK 0005
High Courts15 Apr 1903Dismissed
Shanmugam Pillai Vs Syed Gulam Ghose
Madras High Court · (1903) 04 MAD CK 0012
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts08 Apr 1903
Meerudin Saib Vs Rahisa Bibi and Others
Madras High Court · (1903) 04 MAD CK 0004
Limitation Act, 1963 — Article 11
High Courts07 Apr 1903
Hari Pandurang and Another Vs Secretary of State for India in Council and The Trustees for the Improvement of the City of Bombay and James Mcneill, Special Collector
Bombay High Court · (1904) ILR (Bom) 276
Land Acquisition Act, 1894 — Section 10
High Courts07 Apr 1903
Saminatha Aiyar Vs Venkatasubba Aiyar
Madras High Court · (1904) ILR (Mad) 21 : (1903) 13 MLJ 300
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts07 Apr 1903Dismissed
Muthappa Chetty and Others Vs Muthu Palani Chetty and Others
Madras High Court · (1903) 04 MAD CK 0009
Civil Procedure Code, 1908 (CPC) — Section 28, 46, 53
High Courts06 Apr 1903
Krishna Chandra Datta Chowdhury Vs Khiran (Miran in book) Bajania and Others
Calcutta High Court · (1903) 04 CAL CK 0025
High Courts06 Apr 1903Allowed
Troylokya Nath Bose Vs Jyoti Prokash Nandl
Calcutta High Court · (1903) 04 CAL CK 0006
High Courts03 Apr 1903
Durga Churn Law and others Vs Kala Chand Biswas and others
Calcutta High Court · (1903) 04 CAL CK 0020
High Courts03 Apr 1903
Jadub Laul Roy Choudhury Vs Srimutty Khemankari Debya and Others
Calcutta High Court · (1903) 04 CAL CK 0018
High Courts02 Apr 1903Dismissed
Edith Jane Ramsay Vs Ellen Thomas Boyle and William MoCormac Boyle
Calcutta High Court · (1903) 04 CAL CK 0015