High Courts08 Aug 1890
Queen-Empress Vs Maniruddin Mundul
Calcutta High Court · (1891) ILR (Cal) 75
Criminal Procedure Code, 1898 (CrPC) — Section 436, 437
JUDGMENT DATABASE
Search 11,92,394 Indian judgments.
11,92,394 judgments in All Courts · page 59,365 of 59,620
High Courts08 Aug 1890
Macmillan and Another Vs Suresh Chunder Deb
Calcutta High Court · (1890) ILR (Cal) 951
High Courts08 Aug 1890
Queen-Empress Vs Suka Singh and Another
Madras High Court · (1891) ILR (Mad) 223
Madras City Police Act, 1888 — Section 71(xi)
High Courts07 Aug 1890
Thandavan Vs Perianna
Madras High Court · (1891) ILR (Mad) 363
Criminal Procedure Code, 1898 (CrPC) — Section 440
High Courts05 Aug 1890
Chomu Vs Umma and Others
Madras High Court · (1891) ILR (Mad) 46
Specific Relief Act, 1877 — Section 42
High Courts05 Aug 1890
Hurry Behari Bhagat and Others Vs Pargun Ahir
Calcutta High Court · (1892) ILR (Cal) 656
Bengal Tenancy Act, 1885 — Section 51
High Courts05 Aug 1890
Akhowri Balgobind Sahoy and Others Vs Pergash Lal
Calcutta High Court · (1892) ILR (Cal) 735
High Courts04 Aug 1890
P. Ratnasabapathi Pillai, Chairman, Municipal Council Vs Vaithilinga Pandaram, Adhinakarthur of Velakuruchi Matam
Madras High Court · (1896) 6 MLJ 317
High Courts30 Jul 1890
Ram Narain Nursing Doss Vs Ram Chunder Jankee Loll
Calcutta High Court · (1891) ILR (Cal) 86
Contract Act, 1872 — Section 45Succession Certificate Act, 1889 — Section 4, 45
High Courts30 Jul 1890
In Re: In the matter of Queen-Empress
Calcutta High Court · (1891) ILR (Cal) 39
High Courts30 Jul 1890
Adinath Dey represented by his Guardian Mohesh Chunder Das and Another Vs Mondakini Dasi
Calcutta High Court · (1891) ILR (Cal) 69
High Courts26 Jul 1890
Queen-Empress Vs Hurree Mohun Mythee
Calcutta High Court · (1891) ILR (Cal) 49
Penal Code, 1860 (IPC) — Section 338
Privy Council26 Jul 1890
Kali Kishore Dutt Gupta Mozumdar Vs Bhusan Chunder Alias Bepin Chunder Dutt Gupta
Privy Council · (1892) 18 ILRPC 201 : (1890) 17 IndApp 159
Privy Council26 Jul 1890
Srimati Bibi Jarao Kumari Vs Rani Lalonmoni and another
Privy Council · (1890) 17 IndApp 145
High Courts23 Jul 1890
Queen-Empress Vs Solomon
Calcutta High Court · (1890) ILR (Cal) 931
Criminal Procedure Code, 1898 (CrPC) — Section 292
Privy Council23 Jul 1890
Bishambhar Nath and Others Vs Nawab Imdad Ali Khan
Privy Council · (1890) 17 IndApp 181
High Courts23 Jul 1890
Madras Railway Company Vs Thomas Rust
Madras High Court · (1891) ILR (Mad) 18
Specific Relief Act, 1877 — Section 20