High Courts07 Mar 1887
Pat Dasi Vs Sharup Chand Mala and Another
Calcutta High Court · (1887) ILR (Cal) 376
Civil Procedure Code, 1882 — Section 258
JUDGMENT DATABASE
Search 11,91,674 Indian judgments.
11,91,674 judgments in All Courts · page 59,366 of 59,584
High Courts07 Mar 1887
Beni Madhab Mitter Vs Khatir Mondul
Calcutta High Court · (1887) ILR (Cal) 449
Registration Act, 1877 — Section 60
Privy Council03 Mar 1887
Shekh Masludin and Others Vs Waghela Rajsanji
Privy Council · (1887) 14 IndApp 89
High Courts03 Mar 1887Disposed Of
Har Narain Singh Vs Kharag Singh and Another
Allahabad High Court · (1887) ILR (All) 447
High Courts02 Mar 1887
Cumar Ganoda Kant Roy Bahadur and Others Vs Subodini Debi
Calcutta High Court · (1887) ILR (Cal) 400
Civil Procedure Code, 1908 (CPC) — Section 27, 32
Privy Council26 Feb 1887
Venkatarama Aiyan Vs Thayammal and Kuttisami Aiyan
Privy Council · (1887) 14 IndApp 67
Privy Council26 Feb 1887
Golab Singh and Others Vs Simbhunath Panday and others
Privy Council · (1887) 14 ILRPC 572 : (1887) 14 IndApp 77
High Courts26 Feb 1887Dismissed
Ishur Das and Others Vs Tota Ram and Another
Allahabad High Court · (1887) ILR (All) 445
High Courts25 Feb 1887
J. Mylne and Others Vs Lala Parbhu Lal and Another
Calcutta High Court · (1887) ILR (Cal) 401
Evidence Act, 1872 — Section 115
High Courts25 Feb 1887Allowed
Kanta Prasad and Another Vs Jhula and Another
Allahabad High Court · (1887) ILR (All) 441
High Courts24 Feb 1887
Supramanyan Setty Vs Hurry Froo Mug.
Calcutta High Court · (1887) ILR (Cal) 374
High Courts24 Feb 1887Dismissed
Fatehyab Khan and Others Vs Muhammad Yusuf and Another <BR>Fatehyab Khan and Others Vs Muhammad Yusuf and Another
Allahabad High Court · (1887) ILR (All) 434
High Courts23 Feb 1887Dismissed
Muhammad Shadi Khan and Others Vs Muhammad Abdul Karim
Allahabad High Court · (1887) ILR (All) 429
High Courts23 Feb 1887Dismissed
Raghuraj Singh and Another Vs Agar Singh
Allahabad High Court · (1887) ILR (All) 471
High Courts21 Feb 1887
Durga Dasi and Others Vs Sudhendu Mohun Roy and Others
Calcutta High Court · (1887) ILR (Cal) 435
Civil Procedure Code, 1908 (CPC) — Section 31, 53
High Courts19 Feb 1887
In Re: Golam Ahmed Kazi
Calcutta High Court · (1887) ILR (Cal) 314
Penal Code, 1860 (IPC) — Section 182
Privy Council19 Feb 1887
Pirthi Pal Singh and Uman Pershad Singh (Sons of Hurdeo Bux, Deceased) Vs Thakur Jewahir Singh and others
Privy Council · (1887) 14 IndApp 37
Privy Council19 Feb 1887
Pirthi Pal and Uman Parshad Vs Jowahir Singh and others
Privy Council · (1887) 14 ILRPC 493
Privy Council16 Feb 1887
Kishori Lal Roy Vs Krishna Kishori Chowdhrani and another
Privy Council · (1887) 14 ILRPC 487 : (1887) 14 IndApp 71