High Courts07 Sept 1890
Sri Raja Satrucharla Ramabhadra Razu Bahadur Garu and Do. Somasekhara Razu Bahadur Garu Vs Sri Raja Satrucharla Jaganatha Razu Bahadur Garu
Madras High Court · (1896) 6 MLJ 179
JUDGMENT DATABASE
Search 11,92,394 Indian judgments.
11,92,394 judgments in All Courts · page 59,364 of 59,620
High Courts02 Sept 1890
Puliyeri Kandiyil Panangadan Ambu Kurup Vs Paloli Edathil Kunnummall and Another
Madras High Court · (1896) 6 MLJ 29
Civil Procedure Code, 1882 — Section 283Civil Procedure Code, 1908 (CPC) — Section 43
High Courts02 Sept 1890
Ambu Vs Ketlilamma and Another
Madras High Court · (1891) ILR (Mad) 23
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts01 Sept 1890
Natabar Parue and Others Vs Kubir Parue and Others
Calcutta High Court · (1891) ILR (Cal) 80
Specific Relief Act, 1877 — Section 9
High Courts28 Aug 1890
Kachali Hari Vs Queen-Empress
Calcutta High Court · (1891) ILR (Cal) 129
Criminal Procedure Code, 1898 (CrPC) — Section 509Evidence Act, 1872 — Section 114, 80Penal Code, 1860 (IPC) — Section 363
High Courts28 Aug 1890
R Vs R
Madras High Court · (1891) ILR (Mad) 88
Civil Procedure Code, 1908 (CPC) — Section 156
High Courts27 Aug 1890
Raman and Another Vs Shathanathan and Others
Madras High Court · (1891) ILR (Mad) 312
High Courts26 Aug 1890
Gadiyam Narayudu Vs Mallavarapu Venkamma
Madras High Court · (1912) 22 MLJ 265
High Courts26 Aug 1890Dismissed
Gadiyam Narayudu Vs Mallavarapu Venkam
Madras High Court · 13 Ind. Cas. 866
High Courts26 Aug 1890
Unni and Another Vs Kunchi amma and Others
Madras High Court · (1891) ILR (Mad) 26
Limitation Act, 1963 — Article 91Specific Relief Act, 1877 — Section 39
High Courts22 Aug 1890
Nanu Vs Manchu and Another
Madras High Court · (1891) ILR (Mad) 49
Transfer of Property Act, 1882 — Section 83
High Courts22 Aug 1890
Chitharath Othayath Chalery Puthenpurayil Kunhi Parvathi Ammah and Another Vs Chitharath Othayath Koran Nambiar and Others
Madras High Court · (1896) 6 MLJ 411
High Courts20 Aug 1890
Ramayee
Madras High Court · (1891) ILR (Mad) 398
Criminal Procedure Code, 1898 (CrPC) — Section 489
High Courts15 Aug 1890
Kishen Pershad Panday Vs Tiluckdhari Lall and Others
Calcutta High Court · (1891) ILR (Cal) 182
High Courts14 Aug 1890
Bhagabati Barmanya Vs E. Maseyk and Others by their Receiver C.V. Argles
Calcutta High Court · (1891) ILR (Cal) 121
Bengal Tenancy Act, 1885 — Section 116, 22(3)
High Courts11 Aug 1890
Budh Singh Dudhuria Vs A.B. Miller Official Assignee and Assignee of the Estate of Shibodas Mohuri
Calcutta High Court · (1891) ILR (Cal) 43