JUDGMENT DATABASE
Search 11,89,668 Indian judgments.
11,89,668 judgments in All Courts · page 59,374 of 59,484
High Courts16 May 1879
Dhununjoy Nushkur Vs Brindabun Chunder Sirkar
Calcutta High Court · (1880) ILR (Cal) 246
Civil Procedure Code, 1859 — Section 2Rent Law of Bengal, L.P. Act, 1869 — Section 27
High Courts16 May 1879
Soopromonian Setty Vs Heilgers
Calcutta High Court · (1880) ILR (Cal) 71
Contract Act, 1872 — Section 230
High Courts15 May 1879
Bhoobunjoy Shaha and Others Vs Sonaka Chowdrain
Calcutta High Court · (1880) ILR (Cal) 311
High Courts12 May 1879
Baboo Lukputty Singh and Another Vs Nursingh Narain Singh
Calcutta High Court · (1880) ILR (Cal) 333
High Courts12 May 1879
Bhoyrub Dass Johurry Vs Doman Thakoor
Calcutta High Court · (1880) ILR (Cal) 139
Limitation Act, 1963 — Article 171, 178
High Courts08 May 1879
Hingoo Lall Singh Deo Vs Nilmony Singh Deo
Calcutta High Court · (1880) ILR (Cal) 256
High Courts08 May 1879
Loki Mahto and Others Vs Aghoree Ajail Lall and Others
Calcutta High Court · (1880) ILR (Cal) 144
Privy Council08 May 1879
The Collector of Madura Vs Ramasawmi Chetti
Privy Council · (1879) 6 IndApp 170
High Courts06 May 1879
Paddo Kumaree Debee and Another Vs Juggut Kishore Acharjee and Another
Calcutta High Court · (1880) ILR (Cal) 615
High Courts06 May 1879
Nundo Kishore Lall Vs Musst. Ramsookhee Kooer
Calcutta High Court · (1880) ILR (Cal) 215
Limitation Act, 1963 — Section 20
High Courts06 May 1879Allowed
Manni Kasaundhan Vs Crooke, Secretary to the Municipal Committee of Gorakhpur
Allahabad High Court · (1880) ILR (All) 299
High Courts05 May 1879
Ram Hari Chuckerbutty Vs Kallida Pershad Dutt
Calcutta High Court · (1880) ILR (Cal) 317
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts02 May 1879
Juggernath Sahoo and Others Vs Judoo Roy Singh and Others
Calcutta High Court · (1880) ILR (Cal) 329
High Courts29 Apr 1879Disposed Of
Johnson Vs Sheen and Another
Allahabad High Court · (1880) ILR (All) 384