High Courts29 Apr 1879
Maharaj Singh Vs Harsahai Mal and Others
Allahabad High Court · (1880) ILR (All) 296
JUDGMENT DATABASE
Search 11,89,668 Indian judgments.
11,89,668 judgments in All Courts · page 59,375 of 59,484
High Courts28 Apr 1879Dismissed
Kanchan Singh and Others Vs Sheo Prasad
Allahabad High Court · (1880) ILR (All) 294
High Courts26 Apr 1879
Bhokteram Vs Heera Kolita
Calcutta High Court · (1880) ILR (Cal) 184
Criminal Procedure Code, 1898 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 182, 211
High Courts25 Apr 1879
Tekait Chooramun Singh Vs Dunraj Roy
Calcutta High Court · (1880) ILR (Cal) 56
High Courts25 Apr 1879Allowed
Raghu Ram and Others Vs Dannu Lal
Allahabad High Court · (1880) ILR (All) 287
High Courts24 Apr 1879
Mohesh Chunder Sen Vs Juggut Chunder Sen
Calcutta High Court · (1880) ILR (Cal) 212
High Courts24 Apr 1879
Abdool Aziz Biswas Vs Radha Kanto Kobiraj and Another
Calcutta High Court · (1880) ILR (Cal) 226
High Courts23 Apr 1879
Golap Chand Nowluckha Vs Krishto Chunder Dass Biswas
Calcutta High Court · (1880) ILR (Cal) 314
High Courts23 Apr 1879
Collins Vs Maula Bakhsh and Others
Allahabad High Court · (1880) ILR (All) 285
High Courts23 Apr 1879Dismissed
Kadir Bakhsh Vs Ilahi Bakhsh and Another
Allahabad High Court · (1880) ILR (All) 284
High Courts22 Apr 1879
The Empress Vs Rohimuddin Nazir Mahomed and Somiruddin
Calcutta High Court · (1880) ILR (Cal) 31
Penal Code, 1860 (IPC) — Section 300, 302
High Courts22 Apr 1879Dismissed
Sohan Lal and Another Vs Karim Bakhsh
Allahabad High Court · (1880) ILR (All) 283
High Courts21 Apr 1879
In Re: Abdool and Others
Calcutta High Court · (1880) ILR (Cal) 132
Criminal Procedure Code, 1898 (CrPC) — Section 518
High Courts21 Apr 1879
Jhotee Sahoo Vs Omesh Chunder Sircar
Calcutta High Court · (1880) ILR (Cal) 1
Charter Act, 1861 — Section 15Limitation Act, 1963 — Section 5(b)
High Courts21 Apr 1879Disposed Of
Empress of India Vs Nilambar Babu
Allahabad High Court · (1880) ILR (All) 281
High Courts17 Apr 1879
Behari Lall Mookerjee Vs Mungolanath Mookerjee
Calcutta High Court · (1880) ILR (Cal) 110
Limitation Act, 1963 — Section 6Rent Law of Bengal, L.P. Act, 1869 — Section 103