JUDGMENT DATABASE
Search 11,88,173 Indian judgments.
11,88,173 judgments in All Courts · page 59,379 of 59,409
Kumara Upendra Krishna Deb Bahadur Vs Nabin Krishna Bose and Another
Calcutta High Court · (1869) 06 CAL CK 0014
Madhusudan Bagchi Vs Raja Mahes Chandra Sing and Others
Calcutta High Court · (1869) 06 CAL CK 0012
Debkumari Bibi Vs Ram Lal Mookerjee
Calcutta High Court · (1869) 06 CAL CK 0003
Syad Akram Ser and Others Vs Lalji Sing
Calcutta High Court · (1869) 06 CAL CK 0054
Mussamut Bibi Nasran Vs Syad Wali Alam
Calcutta High Court · (1869) 06 CAL CK 0025
The Queen Vs Punaifattama and Another
Calcutta High Court · (1869) 06 CAL CK 0051
Graham and Co. Vs Kerr, Dods and Co.
Calcutta High Court · (1869) 06 CAL CK 0034
Bhuli Sing and Others Vs Mussamut Nehmubhu
Calcutta High Court · (1869) 06 CAL CK 0016
Srimati Sadattunnissa and Others Vs Sadat Ali
Calcutta High Court · (1869) 06 CAL CK 0056
Mohan Chand Kandu Vs Azim Kazi Chowkidar
Calcutta High Court · (1869) 06 CAL CK 0042
The Queen Vs Kalisankar Sandyal and Others
Calcutta High Court · (1869) 06 CAL CK 0026
Umes Chandra Roy and Others Vs Shastidhar Mookerjee and Others
Calcutta High Court · (1869) 06 CAL CK 0023
Raicharan Pal Vs Pyari Mani Dasi and Another
Calcutta High Court · (1869) 06 CAL CK 0043
Gopal Das Vs Sheikh Syad Ali and Others
Calcutta High Court · (1869) 06 CAL CK 0010
Bistu Chandra Chuckerbutty Vs Iswar Chandra Chuckerbutty
Calcutta High Court · (1869) 06 CAL CK 0052
Mahommed Hafezulla Vs Lasmani Debia and Others
Calcutta High Court · (1869) 06 CAL CK 0036