High Courts12 Mar 1872
The Justices of The Peace for Calcutta Vs The Oriental Gas Company (Limited)
Calcutta High Court · (1872) 03 CAL CK 0008
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11,88,640 judgments in All Courts · page 59,380 of 59,432
High Courts12 Mar 1872
Kasinath Biswas and Others Vs Gangadhar Sirkar and Another
Calcutta High Court · (1872) 03 CAL CK 0003
High Courts08 Mar 1872
Baikantha Nath Sing and Others Vs Maharaja Dhiraj Mahatab Chand Bahadur, Zamindar and Others
Calcutta High Court · (1872) 03 CAL CK 0002
High Courts07 Mar 1872
Balaram Mullick and Another Vs E.R. Solano
Calcutta High Court · (1872) 03 CAL CK 0001
High Courts05 Mar 1872
Hari Mohan Bysak Vs Krishna Mohan Bysak and Another
Calcutta High Court · (1872) 03 CAL CK 0006
High Courts04 Mar 1872
Madan Mohan Biswas and Another Vs William Stalkart and Others
Calcutta High Court · (1872) 03 CAL CK 0007
High Courts22 Feb 1872Dismissed
Maharani Hiranath Kohr Vs Baboo Ram Narayan Sing
Calcutta High Court · (1872) 02 CAL CK 0007
High Courts21 Feb 1872
Carr and Others Vs Macfarlane and Others
Calcutta High Court · (1872) 02 CAL CK 0001
High Courts20 Feb 1872
Kunku Shaw and Another Vs Amjad Ali
Calcutta High Court · (1872) 02 CAL CK 0006
High Courts15 Feb 1872
Ramdular Misser and Another Vs Jhumack Lal Misser and Another
Calcutta High Court · (1872) 02 CAL CK 0010
High Courts14 Feb 1872
Bholanath Mullick Vs Heysham <BR> Heysham Vs Bholanath Mullick
Calcutta High Court · (1872) 02 CAL CK 0008
High Courts12 Feb 1872
Archer Vs G.J. Watkins and Another
Calcutta High Court · (1872) 02 CAL CK 0009
High Courts12 Feb 1872Dismissed
Sheikh Mahomed Chaman Vs Ramprasad Bhagat and Others
Calcutta High Court · (1872) 02 CAL CK 0005
High Courts09 Feb 1872
Brajanath Kundu Chowdhary and Others Vs Lowther
Calcutta High Court · (1872) 02 CAL CK 0002
High Courts07 Feb 1872
W. Moran and Others Vs Dewan Ali Sirang
Calcutta High Court · (1872) 02 CAL CK 0003
High Courts02 Feb 1872
Dhanno Sirang Vs Upendra Mohan Tagore and Others
Calcutta High Court · (1872) 02 CAL CK 0004
High Courts30 Jan 1872
Baboo Bhagwan Sing and Others Vs Mitarjit Sing and Others
Calcutta High Court · (1872) 01 CAL CK 0003
High Courts29 Jan 1872
Nand Rani Vs Nattu Miah and Others
Calcutta High Court · (1872) 01 CAL CK 0009
Privy Council27 Jan 1872
Saroda Prosaud Mullick Vs Luchmeeput Sing Doogur; Dhunput Sing Doogur and Jodonath Sannyal
Privy Council · 14 MIA 529