Privy Council20 Jan 1872
Mussumat Ameeroonnissa Khanum and Mussumat Parbutty Vs Mussumat Ashrufoonnissa
Privy Council · (1874) 2 IndApp 87 : 14 MIA 433
JUDGMENT DATABASE
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11,88,634 judgments in All Courts · page 59,381 of 59,432
High Courts19 Jan 1872Dismissed
Harish Chandra Chowdhary Vs Krishna Chandra Sandyal Chowdhary
Calcutta High Court · (1872) 01 CAL CK 0008
Privy Council19 Jan 1872
Mussumat Anundee Koonwur, Widow of Gunput Lal; Mussumat Mankee Koonwur and Mussumat Poonpoon Koonwur Vs Khedoo Lal
Privy Council · 14 MIA 412
High Courts10 Jan 1872Dismissed
Umar Khan Vs Amirunnissa Begum
Calcutta High Court · (1872) 01 CAL CK 0005
High Courts08 Jan 1872
Srimati Bhagabati Dasi Vs Kanailal Mitter and Others
Calcutta High Court · (1872) 01 CAL CK 0007
High Courts08 Jan 1872
Ganeshlal and Another Vs Amir Khan
Calcutta High Court · (1872) 01 CAL CK 0002
High Courts22 Dec 1871
Ram Sahoy Sing Vs Pandit Sheo Prokash Misser
Calcutta High Court · (1871) 12 CAL CK 0002
High Courts22 Dec 1871
Baboo Shib Dutt Sing and Others Vs Mohan Ram Jha
Calcutta High Court · (1871) 12 CAL CK 0001
High Courts21 Dec 1871
Kanayalal and Another Vs Chagmal Battia
Calcutta High Court · (1871) 12 CAL CK 0005
High Courts15 Dec 1871
C.E. Stewart Vs J.S. Dods and Others
Calcutta High Court · (1871) 12 CAL CK 0003
High Courts14 Dec 1871
Bhabasundari Dasi Vs Makhunlal Dey and Others
Calcutta High Court · (1871) 12 CAL CK 0007
High Courts13 Dec 1871
J.A. Charriol and Others Vs C.G.M. Shircore
Calcutta High Court · (1871) 12 CAL CK 0004
High Courts28 Nov 1871
In Re: Government of Bengal <BR> The Queen
Calcutta High Court · (1871) 11 CAL CK 0002
High Courts24 Nov 1871
Nowrattam Maiti and Others Vs Saddanando Maiti
Calcutta High Court · (1871) 11 CAL CK 0001
High Courts30 Sept 1871
Iswar Chandra Koer Vs Umesh Chandra Pal
Calcutta High Court · (1871) 09 CAL CK 0002
High Courts15 Sept 1871
Bholanath Khettri Vs Kaliprasad Agurwalla
Calcutta High Court · (1871) 09 CAL CK 0001
High Courts13 Sept 1871
Brajanath Dey Sirkar Vs S.M. Anandamayi Dasi and Others
Calcutta High Court · (1871) 09 CAL CK 0005