High Courts09 May 1878
Purran Chunder Ghose Vs Mutty Lall Ghose Jahira
Calcutta High Court · (1879) ILR (Cal) 50
Limitation Act, 1963 — Section 6
JUDGMENT DATABASE
Search 11,89,755 Indian judgments.
11,89,755 judgments in All Courts · page 59,396 of 59,488
High Courts08 May 1878
Nittyanund Nundy and Others Vs Joykisto Cowar
Calcutta High Court · (1878) ILR (Cal) 738
Contract Act, 1872 — Section 247
High Courts06 May 1878Allowed
Empress of India Vs Bhawani and Another
Allahabad High Court · (1875) ILR (All) 664
High Courts02 May 1878
Prosunno Coomar Sircar and Others Vs Ram Coomar Parooey
Calcutta High Court · (1879) ILR (Cal) 53
High Courts01 May 1878
Tirthanund Thakoor Vs Mutty Lall Misser
Calcutta High Court · (1878) ILR (Cal) 774
High Courts30 Apr 1878
In Re: Chumman Shah and Another
Calcutta High Court · (1878) ILR (Cal) 756
Criminal Procedure Code, 1898 (CrPC) — Section 324
High Courts30 Apr 1878
Sufferuddin Vs Ibrahim
Calcutta High Court · (1878) ILR (Cal) 755
Criminal Procedure Code, 1898 (CrPC) — Section 50, 530
High Courts30 Apr 1878
In Re: Troylokhanath Biswas and Ram Churn Biswas
Calcutta High Court · (1878) ILR (Cal) 742
Criminal Procedure Code, 1898 (CrPC) — Section 135
High Courts30 Apr 1878Dismissed
Ujagar Singh Vs Pitam Singh and Others
Allahabad High Court · (1875) ILR (All) 651
High Courts30 Apr 1878Disposed Of
Muhammad Ali Vs Kalian Singh
Allahabad High Court · (1875) ILR (All) 659
High Courts30 Apr 1878Dismissed
Ali Muhammad and Others Vs Lalta Bakhsh and Others
Allahabad High Court · (1875) ILR (All) 655
Privy Council26 Apr 1878
Parmanandas Jivandas Vs Venayek Rao Wassudeo
Privy Council · (1883) 7 ILRPC 19
High Courts25 Apr 1878
Hurro Lall Sircar and Others Vs Mohima Chunder Dey Sircar and Others
Calcutta High Court · (1878) ILR (Cal) 769
High Courts25 Apr 1878
The New Beerbhoom Coal Co. Vs Buloram Mahata and Others
Calcutta High Court · (1880) ILR (Cal) 175
Limitation Act, 1963 — Article 113
High Courts25 Apr 1878Disposed Of
Kaleshar Prasad Vs Jagan Nath and Another
Allahabad High Court · (1875) ILR (All) 650
High Courts24 Apr 1878Allowed
Narain Das and Others Vs Jawahir Lal and Others
Allahabad High Court · (1875) ILR (All) 644
High Courts24 Apr 1878Dismissed
Bhop Singh and Others Vs Debi Singh
Allahabad High Court · (1875) ILR (All) 709