High Courts18 Apr 1878
In Re: The Empress
Calcutta High Court · (1878) ILR (Cal) 623
Criminal Procedure Code, 1898 (CrPC) — Section 263, 464Penal Code, 1860 (IPC) — Section 322
JUDGMENT DATABASE
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11,89,755 judgments in All Courts · page 59,397 of 59,488
High Courts16 Apr 1878
The Empress Vs Gangadhur Bhunjo and Others
Calcutta High Court · (1878) ILR (Cal) 622
Stamp Act, 1899 — Section 43
High Courts16 Apr 1878
Petambar Baboo and Another Vs Nilmony Singh Deo and Others
Calcutta High Court · (1878) ILR (Cal) 794
High Courts13 Apr 1878
Dorab Ally Khan Vs The Executors of Khajah Moheeoodeen
Calcutta High Court · (1878) ILR (Cal) 806
Privy Council13 Apr 1878
Sheo Singh Rai Vs Mussumut Dakho and Moorari Lall
Privy Council · (1878) 5 IndApp 87
Privy Council13 Apr 1878
Burmah Trading Corporation, Limited. Vs Mirza Mahomed Ally Sherazee and The Burmah Company Limited
Privy Council · (1878) 5 IndApp 130
Privy Council13 Apr 1878
Mirza Mahomed Ally and The Burmah Company Limited Vs Bombay-Burmah Trading Corporation Limited
Privy Council · (1879) 4 ILRPC 116
Privy Council13 Apr 1878
Dorab Ally Khan Vs Abdool Azeez and another, Executors of Khajah Moheeooddeen
Privy Council · (1878) 5 IndApp 116
Privy Council13 Apr 1878
Bhoobun Mohini Debya and Another Vs Hurrish Chunder Chowdhry
Privy Council · (1878) 5 IndApp 138
High Courts12 Apr 1878
Hulasa Kuar and Another Vs Rahmani Bibi and Others
Allahabad High Court · (1875) ILR (All) 642
High Courts10 Apr 1878
Mothooranath Chuttopadhya Vs Kristokumar Ghose and Others
Calcutta High Court · (1879) ILR (Cal) 369
Contract Act, 1872 — Section 69
High Courts10 Apr 1878
Syud Mahomet Hossein and Others Vs Hadzi Abdullah and Others
Calcutta High Court · (1878) ILR (Cal) 727
High Courts09 Apr 1878
The Administrator-General of Bengal Vs Apcar
Calcutta High Court · (1878) ILR (Cal) 553
High Courts09 Apr 1878
Phukar Singh and Others Vs Ranjit Singh and Others
Allahabad High Court · (1875) ILR (All) 661
High Courts05 Apr 1878
Ram Tarrun Koondoo Vs Hossein Buksh
Calcutta High Court · (1878) ILR (Cal) 785
Civil Procedure Code, 1908 (CPC) — Section 7
High Courts05 Apr 1878
Hasoon Arra Begum and Another Vs Jawadoonnissa Satooda Khandan and Others
Calcutta High Court · (1879) ILR (Cal) 29
High Courts04 Apr 1878
Mahomed Ibrahim and Others Vs M.B. Morrison
Calcutta High Court · (1880) ILR (Cal) 36
High Courts04 Apr 1878
Koylash Chunder Dass Vs Boykoonto Nath Chundra and Others
Calcutta High Court · (1878) ILR (Cal) 619