High Courts01 Dec 1882
Radhapersad Singh Vs Ram Parmeswar Singh and Others
Calcutta High Court · (1883) ILR (Cal) 797
JUDGMENT DATABASE
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11,91,018 judgments in All Courts · page 59,395 of 59,551
Privy Council01 Dec 1882
Radha Pershad Singh Vs Ram Purmeswar Singh and others
Privy Council · (1882) 10 IndApp 113
High Courts30 Nov 1882
Rughu Nath Singh Manku Vs Pareshram Mahata and Another
Calcutta High Court · (1883) ILR (Cal) 635
Limitation Act, 1963 — Section 4
High Courts30 Nov 1882
Haridas Sen Vs Ram Chunder Poddar and Others
Calcutta High Court · (1883) ILR (Cal) 463
Privy Council28 Nov 1882
Omrao Begum and Another Vs The Government of India and others
Privy Council · (1883) 9 ILRPC 704 : (1882) 10 IndApp 39
High Courts27 Nov 1882
Dhanpat Singh Vs Saraswati Dasi and Others
Calcutta High Court · (1883) ILR (Cal) 431
Evidence Act, 1872 — Section 35
Privy Council24 Nov 1882
R. Olpherts and E. Macnaghten Vs Mahabir Pershad Singh and another
Privy Council · (1882) 10 IndApp 25
High Courts23 Nov 1882
Mahender Prasad and Others Vs Ramdut Sing
Calcutta High Court · (1883) ILR (Cal) 452
Privy Council23 Nov 1882
Srimati Tara Soondari Debia and Others Vs The Maharajah of Burdwan
Privy Council · (1882) 10 IndApp 19
Privy Council16 Nov 1882
Hurrish Chunder Chowdry Vs Kali Sundari Debia
Privy Council · (1883) 9 ILRPC 482 : (1882) 10 IndApp 4
Privy Council16 Nov 1882
Kalisundery Debi Vs Hurrish Chunder Chowdhry
Privy Council · (1883) 9 ILRPC 482
Privy Council15 Nov 1882
Mussamut Lachho Vs Maya Ram, Mohammed Ibrahim and others
Privy Council · (1882) 10 IndApp 1
High Courts12 Oct 1882
In Re: Charoo Chunder Mullick and Others <BR> Charoo Chunder Mullick
Calcutta High Court · (1883) ILR (Cal) 397
Penal Code, 1860 (IPC) — Section 175, 178, 179, 180, 228
High Courts09 Oct 1882
Manu Miya Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 371
Criminal Procedure Code, 1898 (CrPC) — Section 273, 452, 453
High Courts22 Sept 1882
Roghuni Singh and Others Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 455
Criminal Procedure Code, 1898 (CrPC) — Section 119, 323Penal Code, 1860 (IPC) — Section 107
High Courts12 Sept 1882
Rasbehary Mookerjee and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1883) ILR (Cal) 591
High Courts05 Sept 1882
Ram Dhun Dhur Vs Mohesh Chunder Chowdhry and Others
Calcutta High Court · (1883) ILR (Cal) 406
High Courts23 Aug 1882
Bhugwan Chunder Roy Chowdri and Others Vs Manick Bibee
Calcutta High Court · (1883) ILR (Cal) 383