High Courts16 Aug 1881
Debender Nath Chatterjee and Others Vs Ram Loll Mookerjee
Calcutta High Court · (1882) ILR (Cal) 8
JUDGMENT DATABASE
Search 11,91,019 Indian judgments.
11,91,019 judgments in All Courts · page 59,410 of 59,551
High Courts16 Aug 1881
Koylash Chunder Bhuttacharjee Vs Rajkristo Moitro and Others
Calcutta High Court · (1882) ILR (Cal) 25
Penal Code, 1860 (IPC) — Section 214
High Courts15 Aug 1881
Jugul Kishore Bhuttachaji Vs Mohima Chunder Dhur
Calcutta High Court · (1881) ILR (Cal) 736
Specific Relief Act, 1877 — Section 39
High Courts12 Aug 1881
Jan Ali and Another Vs Ram Nath Mundul and Others
Calcutta High Court · (1882) ILR (Cal) 32
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts10 Aug 1881
Anund Moye Dabi Vs Grish Chunder Myti and Another
Calcutta High Court · (1881) ILR (Cal) 772
Limitation Act, 1963 — Section 10
High Courts05 Aug 1881
Soodist Lall Vs Bungsee Singh and Others
Calcutta High Court · (1881) ILR (Cal) 739
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts04 Aug 1881
Mohendro Coomar Dutt and Others Vs Heera Mohun Coondoo and Others <BR> Ishaneswary Dasee Vs Gopal Das Dutt and Others
Calcutta High Court · (1881) ILR (Cal) 723
High Courts02 Aug 1881
Hem Chunder Chowdhry Vs Brojo Soondury Debee
Calcutta High Court · (1882) ILR (Cal) 89
High Courts01 Aug 1881
Deg Narain Singh and Another Vs Ramphul Singh and Others
Calcutta High Court · (1882) ILR (Cal) 517
Majority Act, 1875 — Section 3
High Courts01 Aug 1881
In Re: Poona Churn Pal
Calcutta High Court · (1881) ILR (Cal) 447
Charter Act, 1861 — Section 15Presidency Magistrates (Court- Fees) Act, 1877 — Section 168
High Courts01 Aug 1881
Rosa Vs Sreemutty Biddadhurry Dassee and Another
Calcutta High Court · (1881) 08 CAL CK 0001
High Courts29 Jul 1881
In Re: Petition of Khamir <BR> The Empress
Calcutta High Court · (1881) ILR (Cal) 662
Criminal Procedure Code, 1898 (CrPC) — Section 296Penal Code, 1860 (IPC) — Section 498
High Courts29 Jul 1881
Kally Das Roy Vs Lodai Mollah
Calcutta High Court · (1882) ILR (Cal) 238
Evidence Act, 1872 — Section 116, 7
High Courts28 Jul 1881
Bonomali Mozumdar Vs Woomesh Chunder Bundopadhya
Calcutta High Court · (1881) ILR (Cal) 730
High Courts27 Jul 1881
Kristo Ram Roy Vs Janokee Nath Roy and Others
Calcutta High Court · (1881) ILR (Cal) 748
High Courts26 Jul 1881
In Re: T. H. Marshall an Insolvent
Calcutta High Court · (1881) ILR (Cal) 421
Provincial Insolvency Act, 1920 — Section 23
High Courts25 Jul 1881
Brojendro Coomar Roy Vs Krishna Coomar Ghose and Others
Calcutta High Court · (1881) ILR (Cal) 684
High Courts21 Jul 1881
Dinonath Ghose Vs Auluck Moni Dabee and Others
Calcutta High Court · (1881) ILR (Cal) 753
Registration Act, 1877 — Section 50
High Courts20 Jul 1881
Chunder Coomar Mookerji and Others Vs Koylash Chunder Sett and Others
Calcutta High Court · (1881) ILR (Cal) 665
High Courts20 Jul 1881
Ram Churn Lall Mahata and Another Vs Birajan Kooer
Calcutta High Court · (1881) ILR (Cal) 719