High Courts11 Jan 1877
Nirmul Chandra Mookerjee and Another Vs Doyal Nath Bhuttacharjee and Others
Calcutta High Court · (1877) ILR (Cal) 130
JUDGMENT DATABASE
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11,89,755 judgments in All Courts · page 59,412 of 59,488
High Courts11 Jan 1877Disposed Of
Abdul Aziz and Another Vs Walikhan
Allahabad High Court · (1875) ILR (All) 338
High Courts01 Jan 1877
Ram Rotton Mundul Vs Netro Kally Dassee and Another
Calcutta High Court · (1879) ILR (Cal) 339
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts19 Dec 1876
Brammoye Dassee on behalf of Brojo Nath Singh and Another Vs Kristo Mohun Mookerjee
Calcutta High Court · (1877) ILR (Cal) 222
High Courts16 Dec 1876Disposed Of
Imam Baksh and Others Vs Ilahi Baksh and Others
Allahabad High Court · (1875) ILR (All) 324
High Courts07 Dec 1876
Poorno Chunder Coondoo Vs Prosonno Coomar Sikdar and Another
Calcutta High Court · (1877) ILR (Cal) 123
Privy Council01 Dec 1876
Rajah Vurmah Valia Vs Ravi Vurmah Mutha and others
Privy Council · (1876) 4 IndApp 76
Privy Council30 Nov 1876
Konwar Doorganath Roy Vs Ram Chunder Sen and others
Privy Council · (1877) 2 ILRPC 341 : (1876) 4 IndApp 52
Privy Council28 Nov 1876
Ameeroonissa Khatoon Vs Abedoonissa Khatoon
Privy Council · (1876) 4 IndApp 66
Privy Council28 Nov 1876
Amirunnissa Khatoon Vs Abidunnnissa Khatoon
Privy Council · (1877) 2 ILRPC 328
High Courts27 Nov 1876
Moran and Others Vs Mittu Bibee and Others
Calcutta High Court · (1877) ILR (Cal) 229
Privy Council25 Nov 1876
Ram Coomar Coondoo and Another Vs Chunder Canto Mookerjee
Privy Council · (1877) 2 ILRPC 233 : (1876) 4 IndApp 23
Privy Council04 Nov 1876
Narain Singh and Others Vs Shimbhoo Singh and others
Privy Council · (1875) 1 ILRPC 325 : (1876) 4 IndApp 15
Privy Council03 Nov 1876
Rajah Vellanki Venkata Krishna Row Vs Venkata Rama Lakshmi Narsayya and others
Privy Council · (1876) 4 IndApp 1
High Courts15 Sept 1876
Moran and Others Vs Mittu Bibee and Others
Calcutta High Court · (1877) ILR (Cal) 58
Evidence Act, 1872 — Section 92
High Courts14 Sept 1876
Adjein Dooply and Another Vs Ahmed Mahomed Pattel
Calcutta High Court · (1877) ILR (Cal) 324
Limitation Act, 1963 — Section 10