High Courts16 Aug 1876Disposed Of
Muhammad Faruk Vs Narain Singh
Allahabad High Court · (1875) ILR (All) 277
JUDGMENT DATABASE
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11,89,755 judgments in All Courts · page 59,414 of 59,488
High Courts16 Aug 1876Dismissed
Salamat Ali and Others Vs Budh Singh and Others
Allahabad High Court · (1875) ILR (All) 303
High Courts14 Aug 1876
Bhyrub Chunder Bundopadhya Vs Soudamini Dabee
Calcutta High Court · (1877) ILR (Cal) 142
High Courts14 Aug 1876
Kristomonee Dossee Vs Denobundhoo Chowdhry
Calcutta High Court · (1877) ILR (Cal) 153
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts11 Aug 1876Dismissed
Deojit Vs Pitambar and Others
Allahabad High Court · (1875) ILR (All) 275
High Courts11 Aug 1876
Hanwanta Vs Darshan Singh and Others
Allahabad High Court · (1875) ILR (All) 274
High Courts03 Aug 1876
Abdool Hamid alias Sabhan Miah Vs Abul Munsoor
Calcutta High Court · (1877) ILR (Cal) 98
High Courts27 Jul 1876
Hem Chunder Chunder Vs Prankristo Chunder
Calcutta High Court · (1876) ILR (Cal) 403
High Courts27 Jul 1876Dismissed
Chatri Singh Vs The Municipal Committee of Moradabad
Allahabad High Court · (1875) ILR (All) 269
High Courts27 Jul 1876Allowed
Ashburner and Co. Vs Anant Das
Allahabad High Court · (1875) ILR (All) 267
High Courts16 Jul 1876
In Re: Feda Hossein and Others
Calcutta High Court · (1876) ILR (Cal) 432
Letters Patent Act, 1865 — Section 24, 9
Privy Council13 Jul 1876
Chowdhri Murtaza Hossein Vs Mussumat Bibi Bechunnissa
Privy Council · (1876) 3 IndApp 209
High Courts07 Jul 1876
Suttya Ghosal Vs Suttyanund Ghosal and Others
Calcutta High Court · (1876) ILR (Cal) 389
Majority Act, 1875 — Section 3
High Courts07 Jul 1876
Treeporasoondery Dossee Vs Debendronath Tagore
Calcutta High Court · (1877) ILR (Cal) 45
Limitation Act, 1963 — Clause 122, Clause 145
High Courts07 Jul 1876Dismissed
Sheo Tahal and Others Vs Ram Golam and Others
Allahabad High Court · (1876) ILR (All) 266
High Courts03 Jul 1876
Ram Needhee Koondoo Vs Rajah Rudhoo Nath Narain Mullo and Another
Calcutta High Court · (1876) ILR (Cal) 457
High Courts01 Jul 1876
Miller Vs The Administrator-General of Bengal
Calcutta High Court · (1876) ILR (Cal) 412
Succession Act, 1865 — Section 4
High Courts30 Jun 1876
Ahmad Khan and Others Vs Bishan Chand
Allahabad High Court · (1875) ILR (All) 263
Privy Council29 Jun 1876
Nidhoomoni Debya Vs Saroda Pershad Mookerjee and others
Privy Council · (1876) 3 IndApp 253