High Courts27 Aug 1875Allowed
Thakur Dial and Others Vs Debi Parshad and Others
Allahabad High Court · (1875) ILR (All) 105
JUDGMENT DATABASE
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11,89,668 judgments in All Courts · page 59,416 of 59,484
High Courts26 Aug 1875Dismissed
The Government, North-Western Provinces Vs Shugan Chand
Allahabad High Court · (1875) ILR (All) 79
High Courts26 Aug 1875Dismissed
Uda Begam Vs Imam-ud-din and Others
Allahabad High Court · (1875) ILR (All) 82
High Courts23 Aug 1875
M.Z. Martin and Another Vs F.W. Baker and Another
Calcutta High Court · (1875) 08 CAL CK 0006
High Courts23 Aug 1875
Dorab Ally Khan Vs Khajah Moheeoodden
Calcutta High Court · (1876) ILR (Cal) 56
High Courts22 Aug 1875Allowed
Bisheshar Singh and Others Vs Parmeshar Rai and Others
Allahabad High Court · (1875) ILR (All) 53
High Courts21 Aug 1875Dismissed
Dubey Sahai Vs Ganeshi Lal
Allahabad High Court · (1875) ILR (All) 34
High Courts20 Aug 1875
Monmohinee Dassee Vs Khetter Gopaul Dey
Calcutta High Court · (1876) ILR (Cal) 127
High Courts20 Aug 1875Dismissed
Baldeo Sahai Vs Bateshar Singh and Others
Allahabad High Court · (1875) ILR (All) 75
High Courts17 Aug 1875Disposed Of
Gulab Singh and Others Vs Ram Dial and Others
Allahabad High Court · (1875) ILR (All) 26
High Courts17 Aug 1875Dismissed
Ghasiram Vs Mussammat Nuraj Begam
Allahabad High Court · (1875) ILR (All) 31
High Courts10 Aug 1875Allowed
Tej Ram and Others Vs Harsukh
Allahabad High Court · (1875) ILR (All) 101
High Courts05 Aug 1875Disposed Of
Jiwan Singh Vs Sarnam Singh
Allahabad High Court · (1875) ILR (All) 97
High Courts02 Aug 1875
Punchanun Ghose Vs G.H. Daly and Another
Calcutta High Court · (1875) 08 CAL CK 0001
High Courts20 Jul 1875Disposed Of
Fatima Begam Vs Sakina Begam and Another
Allahabad High Court · (1875) ILR (All) 51
High Courts15 Jul 1875
Hyder Ali Vs Jafar Ali
Calcutta High Court · (1876) ILR (Cal) 183
Rent Law of Bengal, L.P. Act, 1869 — Section 98