High Courts19 Oct 1899
Veerabhadra Varaprasada Row Vs Vellanki Venkatadri
Madras High Court · (1900) 10 MLJ 114
Limitation Act, 1963 — Article 131
JUDGMENT DATABASE
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11,97,520 judgments in All Courts · page 59,426 of 59,876
High Courts17 Oct 1899
Hanumantu Mallesam Naidu and Others Vs Jugala Panda and Others
Madras High Court · (1900) 10 MLJ 34
High Courts17 Oct 1899
Ramanathan Chettiar Vs Vava Levvai Macakayar and Another
Madras High Court · (1900) ILR (Mad) 195 : (1900) 10 MLJ 64
Civil Procedure Code, 1882 — Section 244, 278
High Courts17 Oct 1899
Ana Kumarasami Reddiar Vs Subbaraya Reddiar and Others
Madras High Court · (1900) ILR (Mad) 314 : (1900) 10 MLJ 51
High Courts03 Oct 1899
Ishan Chandra Kalla and Another Vs Dina Nath Badhak
Calcutta High Court · (1900) ILR (Cal) 174
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 350
High Courts07 Sept 1899
Rajnarain Bhadury and Others Vs Ashutosh Chuckerbutty
Calcutta High Court · (1900) ILR (Cal) 44
Succession Act, 1925 — Section 92
High Courts07 Sept 1899
Kiran Chandra Roy and Others Vs Preonath Mitter and Others
Calcutta High Court · (1900) ILR (Cal) 290
Evidence Act, 1872 — Section 35
High Courts06 Sept 1899
Harnabh Pershad alias Rajajee Vs Mandil Dass
Calcutta High Court · (1900) ILR (Cal) 379
High Courts06 Sept 1899
Queen-Empress Vs Natu and Another
Calcutta High Court · (1900) ILR (Cal) 137
Criminal Procedure Code, 1898 (CrPC) — Section 337(2), 339(3)
High Courts05 Sept 1899
Queen-Empress Vs Deodhar Singh and Another
Calcutta High Court · (1900) ILR (Cal) 144
Criminal Procedure Code, 1898 (CrPC) — Section 307, 4(1)(n)Penal Code, 1860 (IPC) — Section 218
High Courts01 Sept 1899
Brojo Kanto Das and others Vs Tufaun Das and others
Calcutta High Court · (1899) 09 CAL CK 0003
High Courts31 Aug 1899Dismissed
Durga Churn Mukhopadhya Vs Chandra Nath Gupta Chowdry and Others
Calcutta High Court · (1899) 08 CAL CK 0016
High Courts30 Aug 1899
Amrita Lal Mukerjee Vs Rakhali Dassi Debi
Calcutta High Court · (1900) ILR (Cal) 217
Provincial Insolvency Act, 1920 — Section 7
High Courts29 Aug 1899
Satis Chandra Das Bose Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 172
Penal Code, 1860 (IPC) — Section 211
High Courts29 Aug 1899
Kamala Kant Sen Vs Abul Barkat alias Habibulla and Others
Calcutta High Court · (1900) ILR (Cal) 180
Limitation Act, 1963 — Article 120, 62, 97Transfer of Property Act, 1882 — Section 73
High Courts24 Aug 1899
Simbhoo Ram Lall and Others Vs Kari Hazari
Calcutta High Court · (1899) 08 CAL CK 0025
High Courts23 Aug 1899
Averam Das Mochi Vs Abdul Rahim
Calcutta High Court · (1900) ILR (Cal) 131
Criminal Procedure Code, 1898 (CrPC) — Section 2(3), 370
High Courts22 Aug 1899
Sri Mohan Thakur, Vs Narsing Mohan Thakur and Others
Calcutta High Court · (1900) ILR (Cal) 259
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts22 Aug 1899
Amrita Lal Mukerjee and Others Vs Bejoy Chand Mahatab by his next friend Raja Bun Behari Kapur
Calcutta High Court · (1900) ILR (Cal) 308
Bengal Patni Taluks Regulation, 1819 — Section 8
High Courts21 Aug 1899
Surya Bibi and Another Vs Monindra Nath Roy and Another
Calcutta High Court · (1899) 08 CAL CK 0027