Privy Council08 Nov 1873
Runjeet Singh; Gooman Singh and Doond Singh Vs Kooer Gujraj Singh
Privy Council · (1873) 1 IndApp 9
JUDGMENT DATABASE
Search 11,89,668 Indian judgments.
11,89,668 judgments in All Courts · page 59,424 of 59,484
Privy Council05 Nov 1873
Munnoo Lall Vs Lalla Choonee Lall and others
Privy Council · (1873) 1 IndApp 144
High Courts15 Sept 1873
Tara Soondaree Chowdhrain Vs The Collector of Mymensingh on behalf of Shama Soondaree and Another
Calcutta High Court · (1873) 09 CAL CK 0001
High Courts20 Aug 1873
Khetterpaul Bysack Vs Bolye Chund Dutt
Calcutta High Court · (1873) 08 CAL CK 0002
High Courts14 Aug 1873
Ramnath Tolapattro and Another Vs Durga Sundari Debi and Another
Calcutta High Court · (1873) 08 CAL CK 0001
High Courts11 Aug 1873
Williamson Brothers Vs Arab Ismail Khan
Calcutta High Court · (1873) 08 CAL CK 0003
Privy Council29 Jul 1873
Ranee of Chillaree Vs Government of India
Privy Council · (1873) 4 IndApp 208 : [1873] UKPC 75
Privy Council29 Jul 1873
Widow of Shunker Sahai Vs Rajah Kashi Pershad
Privy Council · (1873) 1 IndApp 220
Privy Council29 Jul 1873
Ranee of Chillaree Vs The Government of India
Privy Council · (1873) 1 IndApp 237
High Courts14 Jul 1873
S.M. Golaupmonee Dossee Vs S.M. Prosonomoye Dossee
Calcutta High Court · (1873) 07 CAL CK 0004
High Courts10 Jul 1873
In Re: Audhur Ghundra Shaw and Others
Calcutta High Court · (1873) 07 CAL CK 0001
Privy Council08 Jul 1873
Suddanund Mohapatter Vs Soorjomonee Dayee
Privy Council · (1873) 1 IndApp 212
High Courts04 Jul 1873Dismissed
Sajoo Poramanick Vs Ruttee Sirdar and Others
Calcutta High Court · (1873) 07 CAL CK 0002
High Courts20 Jun 1873Allowed
Rajah Ram Narain Singh Vs Pertum Singh and Others
Calcutta High Court · (1873) 06 CAL CK 0004
High Courts18 Jun 1873Allowed
Gopaul Sahoo Vs Mutteeram Kowar
Calcutta High Court · (1873) 06 CAL CK 0002
High Courts17 Jun 1873
Toolseemoney Dossee Vs Maria Margery Cornelius and Others
Calcutta High Court · (1873) 06 CAL CK 0003
High Courts09 Jun 1873Dismissed
Shamloll Khettry and Others Vs Kedarnath Dutt and Another
Calcutta High Court · (1873) 06 CAL CK 0001
High Courts30 May 1873Dismissed
Chowdhry Goluck Chunder and Others Vs Chowdhry Gunga Narain and Others
Calcutta High Court · (1873) 05 CAL CK 0007