High Courts11 Jul 1882
Tarachand Dass and Others Vs Prokash Chunder Dass
Calcutta High Court · (1883) ILR (Cal) 82
Registration Act, 1877 — Section 17
JUDGMENT DATABASE
Search 11,91,723 Indian judgments.
11,91,723 judgments in All Courts · page 59,433 of 59,587
High Courts11 Jul 1882
Rup Lall Das and Another Vs Nobin Chunder Roy
Calcutta High Court · (1883) ILR (Cal) 377
High Courts09 Jul 1882
The Empress Vs Pemantle
Calcutta High Court · (1882) ILR (Cal) 971
Penal Code, 1860 (IPC) — Section 366
High Courts07 Jul 1882
Sreenath Roy Vs Radhanath Mookerjee
Calcutta High Court · (1883) ILR (Cal) 773
High Courts03 Jul 1882
In Re: the matter of the Petition of Hemlota Dabee
Calcutta High Court · (1883) ILR (Cal) 226
Succession Act, 1925 — Section 50
High Courts03 Jul 1882
Luchmiput Singh Vs Amir Alum and Others
Calcutta High Court · (1883) ILR (Cal) 176
High Courts03 Jul 1882
Mohadeay Kooer Vs Huruk Narain and Others
Calcutta High Court · (1883) ILR (Cal) 244
High Courts03 Jul 1882
Goberdhun Lall Vs Behary Lall and Another
Calcutta High Court · (1883) ILR (Cal) 446
Limitation Act, 1963 — Article 179
High Courts30 Jun 1882
Nihal Chand, alias Chutto Lal, and Others Vs Rameshari Dassee
Calcutta High Court · (1883) ILR (Cal) 214
High Courts30 Jun 1882
David Vs Grish Chunder Guha
Calcutta High Court · (1883) ILR (Cal) 183
Mofussil Small Cause Court Act, 1865 — Section 6
High Courts29 Jun 1882
Purreshnath Biswas and Others Vs Beepen Chunder Shickdar and Others
Calcutta High Court · (1883) ILR (Cal) 98
High Courts23 Jun 1882
Jirjudhun Roy and Others Vs Bal Mokoond Lall and Another
Calcutta High Court · (1883) ILR (Cal) 271
Privy Council23 Jun 1882
E. D. Sinclair Vs L. P. D. Broughton, Administrator-General of Bengal, Administering The Estate of Henry Tombs, Deceased
Privy Council · (1883) 9 ILRPC 341
Privy Council23 Jun 1882
Edward D. Sinclair Vs L. P. D. Broughton (Administrator General of Bengal and Administrator To The Estate of Sir Henry Tombs, (Deceased) and The Government of India
Privy Council · (1882) 9 IndApp 152
High Courts22 Jun 1882
Chundhurry Maity and Others Vs Gobind Lall Seal and Another
Calcutta High Court · (1883) ILR (Cal) 172
Bengal Patni Taluks Regulation, 1819 — Section 8
High Courts21 Jun 1882
Kishari Vs Ramcoomar Singh and Another
Calcutta High Court · (1883) ILR (Cal) 68
Registration Act, 1877 — Section 17