JUDGMENT DATABASE
Search 11,92,394 Indian judgments.
11,92,394 judgments in All Courts · page 59,434 of 59,620
High Courts18 Apr 1885Disposed Of
Chattarpal Singh Vs Raja Ram
Allahabad High Court · (1885) ILR (All) 661
High Courts16 Apr 1885Disposed Of
Kashi Prasad and Another Vs Miller
Allahabad High Court · (1885) ILR (All) 752
High Courts15 Apr 1885
Laidley and Others Vs Gour Gobind Sarkar
Calcutta High Court · (1885) ILR (Cal) 501
High Courts14 Apr 1885
Kamruddin Dai and Others Vs Sonatun Mandal
Calcutta High Court · (1885) ILR (Cal) 449
High Courts10 Apr 1885
Dena Nath Banerjee and Others Vs Hari Dasi
Calcutta High Court · (1885) ILR (Cal) 499
High Courts10 Apr 1885
Hori Das Mal Vs Mahomed Jaki and Another
Calcutta High Court · (1885) ILR (Cal) 434
Evidence Act, 1872 — Section 13
High Courts08 Apr 1885
In Re: William Hastie, an Insolvent
Calcutta High Court · (1885) ILR (Cal) 451
Civil Procedure Code, 1882 — Section 344, 349
High Courts08 Apr 1885
Bhutnath Dey and Another Vs Ahmed Hosain and Others
Calcutta High Court · (1885) ILR (Cal) 417
High Courts08 Apr 1885
Ashanullah Vs Noor Ali Mian Khondkar
Calcutta High Court · (1885) ILR (Cal) 608
High Courts01 Apr 1885
Nagendra Nath Mitter Mozumdar Vs Nitye Gopal Sircar
Calcutta High Court · (1885) ILR (Cal) 429
Succession Act, 1865 — Section 50
High Courts01 Apr 1885
Bussunteram Marwary Vs Kamaluddin Ahmed and Others
Calcutta High Court · (1885) ILR (Cal) 421
Bengal Civil Courts Act, 1871 — Section 24
High Courts01 Apr 1885Dismissed
Raghunandan Prasad Vs Ram Prasad and Others
Allahabad High Court · (1885) ILR (All) 738
High Courts01 Apr 1885Dismissed
Bal Gobind and Another Vs Harpal Singh
Allahabad High Court · (1885) ILR (All) 586
High Courts31 Mar 1885
Padmanund Singh and Another Vs Kartick Nath Pandy
Calcutta High Court · (1885) ILR (Cal) 496
Civil Procedure Code, 1908 (CPC) — Section 23
High Courts31 Mar 1885
Mohamaya Goopta and Others Vs Nilmadhab Rai
Calcutta High Court · (1885) ILR (Cal) 533