JUDGMENT DATABASE
Search 11,92,394 Indian judgments.
11,92,394 judgments in All Courts · page 59,435 of 59,620
High Courts30 Mar 1885
Trailokia Nath Nundi Vs Shurno Chungoni
Calcutta High Court · (1885) ILR (Cal) 539
Evidence Act, 1872 — Section 90
High Courts30 Mar 1885Dismissed
Bisheshar Singh Vs Rameshar Singh
Allahabad High Court · (1885) ILR (All) 734
High Courts27 Mar 1885
Brinda Chowdhrain Vs Radhica Chowdhrain
Calcutta High Court · (1885) ILR (Cal) 492
Succession Act, 1865 — Section 234
High Courts26 Mar 1885
Nundololl Mookerjee Vs Chunder Kant Mookerjee
Calcutta High Court · (1885) ILR (Cal) 356
High Courts26 Mar 1885
Mahabir Rai, Raghunanand Rai and Others and Parmanand Rai and Another Vs Jai Ram <BR>Mahabir Rai and Others Vs Raghunandan Rai and Others <BR>Raghunandan Rai and Others Vs Mahabir Rai and Others
Allahabad High Court · (1885) ILR (All) 720
High Courts25 Mar 1885
Netai Luskar Vs Queen-Empress
Calcutta High Court · (1885) ILR (Cal) 410
Criminal Procedure Code, 1898 (CrPC) — Section 299Penal Code, 1860 (IPC) — Section 302
High Courts24 Mar 1885
Pramatha Bhusana Deb Roy Vs Doorga Churn Bhattacharji and Others
Calcutta High Court · (1885) ILR (Cal) 413
Criminal Procedure Code, 1898 (CrPC) — Section 145, 530
High Courts21 Mar 1885Disposed Of
Queen-Empress Vs Jagrup and Another
Allahabad High Court · (1885) ILR (All) 646
High Courts21 Mar 1885Dismissed
Bechu Bhagat and Another Vs Ramchhaibar Misr.
Allahabad High Court · (1885) ILR (All) 641
High Courts19 Mar 1885
Kali Kissen Tagore Vs Guru Churn Chuckerbutty and Others
Calcutta High Court · (1885) ILR (Cal) 402
High Courts19 Mar 1885Allowed
Sri Matra Mautangui Debia Vs Janki Prasad
Allahabad High Court · (1885) ILR (All) 577
High Courts19 Mar 1885Disposed Of
Raghunath Prasad Vs Sirbadh Rai and Others
Allahabad High Court · (1885) ILR (All) 568
High Courts18 Mar 1885
Ram Harakh and Another Vs Rodh Mal
Allahabad High Court · (1885) ILR (All) 711
High Courts17 Mar 1885
Lala Himmat Sahai Singh Vs Llewhellen
Calcutta High Court · (1885) ILR (Cal) 486
Evidence Act, 1872 — Section 92
Privy Council17 Mar 1885
Jehan Kadr Vs Afsar Bahu Begum and On Her Death Badshah Saheeba Amir-Ul-Nissa
Privy Council · (1885) 12 ILRPC 1
Privy Council17 Mar 1885
Prince Mirza Jehan Kadr Bahadoor Vs Nawab Badshoo Bahoo Sahiba
Privy Council · (1885) 12 IndApp 124