High Courts22 Jan 1900
W.E. Howatson Vs W.E. Durrant
Calcutta High Court · (1900) ILR (Cal) 351
Provincial Insolvency Act, 1920 — Section 4, 49
JUDGMENT DATABASE
Search 11,97,992 Indian judgments.
11,97,992 judgments in All Courts · page 59,442 of 59,900
High Courts19 Jan 1900
Ismail Khan Mahomed Vs Jaigun Bibi
Calcutta High Court · (1900) ILR (Cal) 570
Transfer of Property Act, 1882 — Section 108(h), 51
High Courts16 Jan 1900Dismissed
Banke Lal and Others Vs Jagat Narain and Damodar Das and Another
Allahabad High Court · (1900) 01 AHC CK 0005
High Courts16 Jan 1900Dismissed
Raghubar Dayal Vs Banke Lal and Others
Allahabad High Court · (1900) 01 AHC CK 0004
High Courts15 Jan 1900
Shyama Charan Mitter Vs Debendra Nath Mukerjee
Calcutta High Court · (1900) ILR (Cal) 484
Bengal Tenancy Act, 1885 — Section 153
High Courts15 Jan 1900
Pandita alias Rahmatulla Pramanik Vs Rahimulla Akundo
Calcutta High Court · (1900) ILR (Cal) 501
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 379
High Courts11 Jan 1900
Hari Charan Singh Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 455
Criminal Procedure Code, 1898 (CrPC) — Section 190(c)
High Courts11 Jan 1900
Kalai and Others Vs Kalu Chowkidar
Calcutta High Court · (1900) ILR (Cal) 366
Criminal Procedure Code, 1898 (CrPC) — Section 59Penal Code, 1860 (IPC) — Section 255
High Courts11 Jan 1900
Benode Lall Roy and Others Vs Bussunto Kumari Debi
Calcutta High Court · (1900) ILR (Cal) 355
High Courts10 Jan 1900
New York Life Insurance Company Vs Phoebe Stella Gamble
Calcutta High Court · (1900) ILR (Cal) 593
High Courts10 Jan 1900Dismissed
Barkat-un-nissa Vs Abdul Aziz
Allahabad High Court · (1900) 01 AHC CK 0003
High Courts09 Jan 1900
Durga Das Rukhit and Another Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 820
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(c), 195, 476Land Acquisition Act, 1894 — Section 53
High Courts09 Jan 1900
Motilal Pal Chowdhry and Others Vs Satya Prashad Pal Chowdhry and Another
Calcutta High Court · (1900) ILR (Cal) 683
Probate and Administration Act, 1881 — Section 82, 92
High Courts09 Jan 1900
Hosain Ali Khan Vs Hati Charan Shaw
Calcutta High Court · (1900) ILR (Cal) 476
Bengal Tenancy Act, 1885 — Section 46(9), 49(6)
High Courts08 Jan 1900
Queen-Empress Vs Khetter Mohun Chowdhry and Others
Calcutta High Court · (1900) ILR (Cal) 324
Criminal Procedure Code, 1898 (CrPC) — Section 432Stamp Act, 1879 — Section 61, 64
High Courts05 Jan 1900
Koka Mahton and Others Vs Manki Jagar Nath Sahi
Calcutta High Court · (1900) ILR (Cal) 462
Chota Nagpur Encumbered Estates Act, 1876 — Section 3, 3(c)
High Courts04 Jan 1900Dismissed
Mehrbano Vs Nadir Ali and Another
Allahabad High Court · (1900) 01 AHC CK 0002