High Courts07 May 1896
Ritu Roy and Another Vs Goberdhan Singh and Others
Calcutta High Court · (1896) ILR (Cal) 962
JUDGMENT DATABASE
Search 11,96,022 Indian judgments.
11,96,022 judgments in All Courts · page 59,440 of 59,802
High Courts05 May 1896
Samsar Khan and Others Vs Lochin Dass and Others
Calcutta High Court · (1896) ILR (Cal) 854
Bengal Tenancy Act, 1885 — Section 23
High Courts05 May 1896
Anwar Ali Vs Jaffer Ali and Another
Calcutta High Court · (1896) ILR (Cal) 827
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts05 May 1896Dismissed
Meghai Vs Sheobhik and Others
Allahabad High Court · (1896) ILR (All) 353
High Courts05 May 1896Dismissed
Muhammad Ali Jan Vs Faiz Bakhsh and Others
Allahabad High Court · (1896) ILR (All) 361
High Courts04 May 1896Disposed Of
Mangar Ram Vs Behari and Another
Allahabad High Court · (1896) ILR (All) 358
High Courts02 May 1896
Jonardan Dobey Vs Ramdhone Singh and Others
Calcutta High Court · (1896) ILR (Cal) 738
Civil Procedure Code, 1908 (CPC) — Section 100, 108, 157
High Courts02 May 1896
Kunjo Behary Singh Vs Madhub Chundra Ghose
Calcutta High Court · (1896) ILR (Cal) 884
Provincial Small Cause Courts Act, 1887 — Article 31
High Courts02 May 1896
Sheodhian and Another Vs Badri Prasad
Allahabad High Court · (1896) ILR (All) 354
High Courts01 May 1896
Srimati Moharanee Dasya and others Vs Harendra Lal Roy Chowdry
Calcutta High Court · (1896) 05 CAL CK 0003
High Courts30 Apr 1896
Fischer Vs Secretary of State for India in Council <BR>Orr and Another Vs Fischer
Madras High Court · (1896) ILR (Mad) 292
Specific Relief Act, 1877 — Section 42
High Courts29 Apr 1896Dismissed
Narain Das and Others Vs Balkishen
Allahabad High Court · (1896) ILR (All) 348
High Courts29 Apr 1896Dismissed
Queen-Empress Vs Ram Dei and Others
Allahabad High Court · (1896) ILR (All) 350
High Courts29 Apr 1896
Volkart and Others Vs Sabju Saheb and Others
Madras High Court · (1896) ILR (Mad) 304
High Courts28 Apr 1896Dismissed
Jwala Nath Vs Lachmi Narain
Allahabad High Court · (1896) ILR (All) 344
High Courts27 Apr 1896
Upadhya Thakur and Others Vs Persidh Singh and Others
Calcutta High Court · (1896) ILR (Cal) 723
Bengal Tenancy Act, 1885 — Section 104(2), 108(2)Court Fees Act, 1870 — Article 1(b), 17(vi), 12, 17
High Courts23 Apr 1896
Gobind Lall Chowdhry Vs Inderdawan Pershad through Mussammat Man Koer and Najmuddin Hossein and Mussummat Bibi Ulfat
Calcutta High Court · (1896) ILR (Cal) 790
Transfer of Property Act, 1882 — Section 81
High Courts23 Apr 1896Disposed Of
Parmeshar Rai and Others Vs Ajudhia Rai and Another
Allahabad High Court · (1896) ILR (All) 340