High Courts07 Sept 1896
Dijendra Nath Roy Chowdhry and Another Vs Soylendra Nath Roy Chowdhry and Others
Calcutta High Court · (1897) ILR (Cal) 197
Bengal Tenancy Act, 1885 — Section 158Civil Procedure Code, 1908 (CPC) — Section 45
JUDGMENT DATABASE
Search 11,96,219 Indian judgments.
11,96,219 judgments in All Courts · page 59,441 of 59,811
High Courts07 Sept 1896
Surno Moyee Debi Vs Dakhina Ranjan Sanyal and Another
Calcutta High Court · (1897) ILR (Cal) 291
High Courts07 Sept 1896
Chinna Krishna Reddi Vs Dorasami Reddi and Another
Madras High Court · (1897) ILR (Mad) 19
High Courts04 Sept 1896
Ikbal Hossain, Muzhar Hossain, and Mahomed Akbar, minors, through their next friend and guardian Mahomed Hadl Vs Deoki Proshad and others
Calcutta High Court · (1896) 09 CAL CK 0013
High Courts04 Sept 1896
Protap Narain Singh and Others Vs Rajendra Narain Singh and Another
Calcutta High Court · (1897) ILR (Cal) 55
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438
High Courts04 Sept 1896
E. D. Sassoon and Others Vs Hurry Das Bhukut
Calcutta High Court · (1897) ILR (Cal) 455
Presidency Small Cause Courts Act, 1882 — Section 37, 38
High Courts04 Sept 1896
Fatimunnissa alias Kanez Fatima and Others Vs Deoki Pershad and Others
Calcutta High Court · (1897) ILR (Cal) 350
High Courts04 Sept 1896
Ishan Chandra Sarkar and Another Vs Benimadhab Sarkar and Kuloda Prasad Roy
Calcutta High Court · (1896) 09 CAL CK 0001
High Courts04 Sept 1896
Queen-Empress Vs Duma Baidya and Others
Madras High Court · (1896) ILR (Mad) 483
Penal Code, 1860 (IPC) — Section 323
High Courts03 Sept 1896
The Calcutta Trades Association Vs H.G. Ryland
Calcutta High Court · (1896) 09 CAL CK 0014
High Courts03 Sept 1896
Marshall Vs The Bengal Spinning and Weaving Company
Calcutta High Court · (1896) 09 CAL CK 0007
High Courts02 Sept 1896Dismissed
Mutasaddi and Others Vs Mani Ram
Allahabad High Court · (1897) ILR (All) 112
High Courts26 Aug 1896Dismissed
Manjhli Vs Manik Chand and Another
Allahabad High Court · (1897) ILR (All) 73
High Courts26 Aug 1896
Venganayyan and Others Vs Ramasami Ayyan
Madras High Court · (1896) ILR (Mad) 422
High Courts25 Aug 1896
Purna Chander Banerjee and Others Vs Laloo Singh
Calcutta High Court · (1897) ILR (Cal) 149
Estates Partition Act, 1897 — Section 116, 150
High Courts25 Aug 1896
Khudiram Mookerjea Vs The Empress, On The Complaint of Brindaban Ghasiny
Calcutta High Court · (1896) 08 CAL CK 0001
High Courts25 Aug 1896
Sankaran Vs Raman Kutti and Others
Madras High Court · (1897) ILR (Mad) 152
Specific Relief Act, 1877 — Section 42