High Courts12 Mar 1920
Gurusami Pandiyan Vs Sendatti Kalai Pandia Chinnathambiar and Others
Madras High Court · (1921) ILR (Mad) 1 : 61 Ind. Cas. 242 : (1920) 39 MLJ 529
Oudh Estates Act, 1869 — Section 10
JUDGMENT DATABASE
Search 12,21,714 Indian judgments.
12,21,714 judgments in All Courts · page 59,461 of 61,086
High Courts12 Mar 1920
M. Rajagopala Nayagar Vs Spencer and Co., Ltd. and Another
Madras High Court · 59 Ind. Cas. 218 : (1920) 12 LW 87
High Courts11 Mar 1920
Mathosri Rama Boi Ammani and Another Vs V. Ry. Sivaji Rajah Sahib and Others
Madras High Court · 59 Ind. Cas. 265 : (1920) 12 LW 171
High Courts11 Mar 1920
Emperor Vs Nasiram Mistri and Others
Calcutta High Court · (1920) 03 CAL CK 0001
High Courts11 Mar 1920
Gordhandas Vithaldas Vs Mohanlal Maneklal Doshi
Bombay High Court · AIR 1921 Bom 161 : (1920) 22 BOMLR 1158
High Courts11 Mar 1920
Chaudhury Kesari Sahai Singh Vs Babu Hitnarayan Singh and Others
Patna High Court · 56 Ind. Cas. 149
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts11 Mar 1920Dismissed
Sri Thakurji Maharaj Vs Sukhdeo Singh and Others
Allahabad High Court · AIR 1920 All 63 : 58 Ind. Cas. 583
High Courts11 Mar 1920Allowed
Kalloo Khan Vs Abdullah Khan and Another
Allahabad High Court · AIR 1920 All 245(1) : 58 Ind. Cas. 448
High Courts11 Mar 1920Dismissed
Kallu Khan Vs Abdullah Khan and Another
Allahabad High Court · (1920) ILR (All) 394
High Courts11 Mar 1920Dismissed
Sri Thakurji Vs Sukhdelo Singh and Others
Allahabad High Court · (1920) ILR (All) 395
High Courts11 Mar 1920
Har Sahai Mal Vs B. Birj Lal
Allahabad High Court · AIR 1920 All 142(1) : 58 Ind. Cas. 182
Civil Procedure Code, 1908 (CPC) — Section 115Legal Practitioners Act, 1879 — Section 28
High Courts11 Mar 1920
Kandula Venkiah Alias Padmanabhudu Vs Donga Pallayi and Others
Madras High Court · AIR 1921 Mad 12 : 57 Ind. Cas. 724
High Courts11 Mar 1920
Kandula Venkiah alias Padmanabhudu Vs Donga Pallaya and Others
Madras High Court · (1920) ILR (Mad) 589 : (1921) 13 LW 123
Transfer of Property Act, 1882 — Section 98
High Courts11 Mar 1920
The Superintending Engineer Vs Chituri Ramakrishna and Another
Madras High Court · (1920) 12 LW 193 : (1920) 39 MLJ 151
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts11 Mar 1920
The Superintending Engineer 2nd Circle Vs Chitturi Ramakrishnayya and Another
Madras High Court · 58 Ind. Cas. 885
High Courts10 Mar 1920Allowed
Sitaram Kavaji Bhosle Vs Khandu Mairala Shinde
Bombay High Court · AIR 1921 Bom 413 : (1920) 22 BOMLR 1155
High Courts10 Mar 1920
Raghunath Chatterji and Another Vs Juthu Chattar and Others
Patna High Court · 56 Ind. Cas. 466
Chotanagpur Tenancy Act, 1908 — Section 47
High Courts10 Mar 1920
Sheotahal Singh and Others Vs B. Arjun Das and Others <BR> Sita Ram Singh and Another Vs Arjun Das and Others
Patna High Court · 56 Ind. Cas. 879
High Courts10 Mar 1920Dismissed
Ram Sahai and Others Vs Emperor
Allahabad High Court · AIR 1920 All 217(1) : 55 Ind. Cas. 1008
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts10 Mar 1920
Chinnammall Vs P. Ratnasabapathy Chettiar (Died) and Others
Madras High Court · 59 Ind. Cas. 241 : (1920) 12 LW 191