High Courts21 Feb 1919
Narain Vs Emperor
Allahabad High Court · 50 Ind. Cas. 164
Criminal Procedure Code, 1898 (CrPC) — Section 188Criminal Procedure Code, 1898 (CrPC) — Section 188Criminal Procedure Code, 1898 (CrPC) — Section 188
JUDGMENT DATABASE
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12,19,850 judgments in All Courts · page 59,463 of 60,993
High Courts20 Feb 1919
Aiyathurai Pillai Vs Gnanaprakasa Odayar alias Muthusami Odayar
Madras High Court · 52 Ind. Cas. 829
High Courts20 Feb 1919
Sri Kanchi Kamakoti Peetathipathi Avergal Sikkudaiyar Swami Avergal Jagathguru Sri Sankaracharya Swamigal, by Agent Ramaswami Sastrial Vs Manali Saravana Mudaliar and Another
Madras High Court · 51 Ind. Cas. 876
High Courts20 Feb 1919
Arumuga Thevan Vs Sheikh Meera Ibrahim Ravuthar and Another
Madras High Court · 55 Ind. Cas. 417
High Courts20 Feb 1919
Mani Lal Seal and Others Vs Bhola Nath Basu and Others
Calcutta High Court · AIR 1919 Cal 391(1) : 50 Ind. Cas. 975
High Courts20 Feb 1919
Panchu Muchi Vs Bhuto Muchi and Others and Sreecharan Ghose and Another
Calcutta High Court · AIR 1919 Cal 126 : 50 Ind. Cas. 649
Limitation Act, 1963 — Article 11
High Courts20 Feb 1919
Bejoy Ratna Roy and Another Vs Bhabani Sundari Dasya
Calcutta High Court · AIR 1919 Cal 678 : 51 Ind. Cas. 392
High Courts20 Feb 1919
Mohendra Nath Mozumdar Vs Nagendra Narain Roy Chowdhury
Calcutta High Court · 50 Ind. Cas. 918
Transfer of Property Act, 1882 — Section 106
High Courts20 Feb 1919Allowed
Raghunath Hoy Marwari Vs Raja of Jheria
Bombay High Court · (1919) 21 BOMLR 895
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts20 Feb 1919Dismissed
Naurang Ram Sahu Vs Bhakhori Mandar
Patna High Court · (1919) 02 PAT CK 0002
Privy Council20 Feb 1919
Raghunath Roy Marwari and others Vs Raja Durga Prashad Singh and others
Privy Council · (1919) AIR(PC) 17
High Courts20 Feb 1919Allowed
Musammat Kulsumunnisa Vs Khaslat Husain and Others
Allahabad High Court · AIR 1989 All 896(2) : 50 Ind. Cas. 179
High Courts20 Feb 1919Dismissed
Todar Singh and Another Vs Thakur Kehri Singh and Another
Allahabad High Court · AIR 1919 All 340 : 50 Ind. Cas. 126
High Courts19 Feb 1919
Gangamirtham Pillai by his Guardian, Chidambaram Pillai Vs Rajamanikkathammal Another
Madras High Court · 53 Ind. Cas. 555
High Courts19 Feb 1919
K.A.M.A.K. Kaliyappa Nadar Vs G.N. Grigori Pillai and Others
Madras High Court · 50 Ind. Cas. 916 : (1919) 10 LW 64
High Courts19 Feb 1919
Umma Venkataratnam and Co. Vs Methewala Adamji Usman and Co. of Ellore and Others
Madras High Court · (1919) ILR (Mad) 692 : 50 Ind. Cas. 925
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, 115, 73
High Courts19 Feb 1919
Mritunjoy Gou and Others Vs Emperor
Calcutta High Court · 51 Ind. Cas. 845
Criminal Procedure Code, 1898 (CrPC) — Section 144, 487Penal Code, 1860 (IPC) — Section 188
High Courts19 Feb 1919
Narendra Nath Sanyal and Others Vs Sheikh Emaman and Others
Calcutta High Court · AIR 1919 Cal 187 : 51 Ind. Cas. 785
High Courts19 Feb 1919
Rakhal Chandra Ghose and Others Vs Mohendra Narain Sen and Others
Calcutta High Court · 51 Ind. Cas. 797
Limitation Act, 1963 — Section 6, 7, 8
High Courts19 Feb 1919
Taran Mandal and Others Vs Raj Chandra Mandal
Calcutta High Court · AIR 1919 Cal 70 : 50 Ind. Cas. 296
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2