High Courts11 Jul 1907
R.D. Sethna Vs Mirza Mahomed Shirazi (No. 1)
Bombay High Court · (1907) 9 BOMLR 1034
JUDGMENT DATABASE
Search 12,02,058 Indian judgments.
12,02,058 judgments in All Courts · page 59,464 of 60,103
High Courts11 Jul 1907
Ram Nath Chowdhry Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 897
Criminal Procedure Code, 1898 (CrPC) — Section 144(5), 555
High Courts11 Jul 1907
Narayan Dhondiba Vs Tukaram Govindshet
Bombay High Court · (1907) 9 BOMLR 896
Criminal Procedure Code, 1898 (CrPC) — Section 195(7)(3)Mamlatdars Court Act, 1906 — Section 23(3)
High Courts11 Jul 1907
Haridas Dayal Vs Subraya Nagappa
Bombay High Court · (1907) 9 BOMLR 885
Bombay Land Record of Rights Act, 1903 — Section 10(i)
High Courts11 Jul 1907Dismissed
Ham Partap and Others Vs Jamna Prasad and Others
Allahabad High Court · (1907) ILR (All) 667
High Courts09 Jul 1907
Vishnu Ramchandra Vs Ramchandra Yeshwant
Bombay High Court · (1907) 9 BOMLR 936
High Courts09 Jul 1907Allowed
Sheo Prasad and Another Vs Aya Ram and Others
Allahabad High Court · (1907) 07 AHC CK 0016
High Courts09 Jul 1907
Damodar Das Vs Sheoram Das and Others
Allahabad High Court · (1907) ILR (All) 730
Contract Act, 1872 — Section 211
High Courts06 Jul 1907
Ahmad Ullah Khan and Others Vs Ali Sher Khan
Allahabad High Court · (1907) ILR (All) 660
High Courts05 Jul 1907
Jagannath Saha Vs Chairman of Berhampur Municipality
Calcutta High Court · 4 Ind. Cas. 55
Specific Relief Act, 1877 — Section 44, 56
High Courts05 Jul 1907Dismissed
Nitya Gopal Sen Poddar and Another Vs Mani Chandra Chakrabutty and Others
Calcutta High Court · (1907) 07 CAL CK 0006
High Courts05 Jul 1907
Balaji Bhawanrao Vs Datto Ramchandra
Bombay High Court · (1907) 9 BOMLR 1026
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts04 Jul 1907Dismissed
Emperor Vs Shiva Adar
Bombay High Court · (1907) 9 BOMLR 893
Limitation Act, 1963 — Section 5
High Courts04 Jul 1907
Emperor Vs Laxman Subhana
Bombay High Court · (1907) 9 BOMLR 895
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts04 Jul 1907Dismissed
Parbati Vs Budh Singh and Others
Allahabad High Court · (1907) ILR (All) 652
Easements Act, 1882 — Section 60
High Courts03 Jul 1907
Shahzadi Begam Vs The Secretary of State for India
Bombay High Court · (1907) 9 BOMLR 1192
High Courts03 Jul 1907Dismissed
Ibrahim Goolam Ariff Vs Saiboo
Bombay High Court · (1907) 9 BOMLR 872