Privy Council10 Dec 1898
Muhammad Mehndi Ali Khan Vs Muhammad Yasin Khan and others
Privy Council · (1899) 26 ILRPC 523 : (1898) 26 IndApp 45
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Privy Council10 Dec 1898
Fischer; Orr and Another Vs Secretary of State For India In Council And; Fischer
Privy Council · (1898) 26 IndApp 16
High Courts10 Dec 1898Dismissed
Muhammad Siddiq Khan and Others Vs Muhammad Nasir Ullah Khan and Others
Allahabad High Court · (1899) ILR (All) 223
High Courts09 Dec 1898
Rani Venkata Ramania Vs Kherode Mull
Calcutta High Court · 3 Ind. Cas. 400
Limitation Act, 1877 — Article 177, 5
High Courts09 Dec 1898
Dwar Buksh Sirkar Vs Fatik Jali and Another
Calcutta High Court · (1899) ILR (Cal) 250
High Courts09 Dec 1898
In Re: H.C. Studd and Others
Calcutta High Court · (1899) ILR (Cal) 124
Civil Procedure Code, 1908 (CPC) — Section 93Court Fees Act, 1870 — Section 20
High Courts07 Dec 1898
Fakaruddin Mahomed Chowdhry a Minor Hafiz Aminuddin Ahmed Vs G.L. Garth and Another
Calcutta High Court · (1899) ILR (Cal) 133
Guardians and Wards Act, 1890 — Section 14, 17
High Courts07 Dec 1898Dismissed
Makhun Lall, Dutt and Others Vs Ram Lall Shaw and Other
Calcutta High Court · (1898) 12 CAL CK 0001
High Courts07 Dec 1898Disposed Of
Ram Sukh and Others Vs Gokul Chand
Allahabad High Court · (1899) ILR (All) 143
North Western Provinces Rent Act, 1881 — Section 34(b)
High Courts07 Dec 1898
Harbans Lal Vs Kundan Lal and Others
Allahabad High Court · (1898) 12 AHC CK 0002
High Courts06 Dec 1898
Ram Dao Mondal Vs Indromoni Dasi Executrix To the Estate of the Late Ganga N. Sarkar, Who Appeared and Haro Mondal and Others
Calcutta High Court · (1898) 12 CAL CK 0016
High Courts06 Dec 1898Dismissed
Jogendra Nath Banerjee Vs Elizabeth Banerjee and another
Calcutta High Court · (1898) 12 CAL CK 0002
High Courts05 Dec 1898
Kanai Das Bairagi and Another Vs Radha Shyam Basack
Calcutta High Court · (1899) ILR (Cal) 232
Penal Code, 1860 (IPC) — Section 482, 486
High Courts02 Dec 1898
Hurbullubh Narain Singh Vs Luchmeswar Prosad Singh
Calcutta High Court · (1899) ILR (Cal) 189
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts01 Dec 1898
Nilmadhab Bhuttacharjee and Others Vs Chandra Nath Roy
Calcutta High Court · (1899) ILR (Cal) 236
Evidence Act, 1872 — Section 32(5)
High Courts01 Dec 1898
Chandra Nath Roy Vs Nilmadhub Bhuttacharjee and Others
Calcutta High Court · (1898) 12 CAL CK 0008
High Courts30 Nov 1898
Har Kumar Pal Chowdry Vs Sheikh Asiatullah
Calcutta High Court · (1898) 11 CAL CK 0006
High Courts30 Nov 1898Dismissed
Harabandhu Adhikari Vs Harish Chandra Dey Pal and Others
Calcutta High Court · (1898) 11 CAL CK 0002