JUDGMENT DATABASE
Search 11,97,992 Indian judgments.
11,97,992 judgments in All Courts · page 59,467 of 59,900
Privy Council26 Nov 1898
Ajabsing and Others Vs Nanabhau Valad Dhansing Raul
Privy Council · (1898) 26 IndApp 48
High Courts25 Nov 1898Dismissed
Kunj Behari Lal and Another Vs Parsotam Narain
Allahabad High Court · (1899) ILR (All) 137
High Courts19 Nov 1898Dismissed
Queen-Empress Vs Mathura Prasad
Allahabad High Court · (1899) ILR (All) 127
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 409
High Courts18 Nov 1898
Queen-Empress Vs Timmal and Others
Allahabad High Court · (1899) ILR (All) 122
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 149
High Courts17 Nov 1898
Bachu Lal Vs Jagdam Sahai and Others
Calcutta High Court · (1899) ILR (Cal) 181
Criminal Procedure Code, 1898 (CrPC) — Section 250, 560Penal Code, 1860 (IPC) — Section 211
High Courts17 Nov 1898
The Rivers Steam Navigation Company Vs Choutmull Doogar and Others
Calcutta High Court · (1899) ILR (Cal) 398
Privy Council17 Nov 1898
Choutmull and Others Vs River Steam Navigation Company
Privy Council · (1898) 26 IndApp 1
High Courts12 Nov 1898
Mujib-ullah Vs Umed Bibi and Another
Allahabad High Court · (1899) ILR (All) 119
Privy Council11 Nov 1898
The Land Mortgage Bank of India Vs Abul Kasim Khan and others
Privy Council · (1899) 26 ILRPC 395
High Courts11 Nov 1898Dismissed
Jamna Das and Another Vs Udey Ram and Others
Allahabad High Court · (1899) ILR (All) 117
High Courts10 Nov 1898
The Secretary of State for India in Council Vs Jillo
Allahabad High Court · (1899) ILR (All) 133
High Courts02 Nov 1898
Bajoo Singh Vs Queen-Empress
Calcutta High Court · (1899) ILR (Cal) 158
Penal Code, 1860 (IPC) — Section 17, 186, 21
High Courts01 Nov 1898
Krishnan and Another Vs Govinda Menon and Others
Madras High Court · (1898) 8 MLJ 294
High Courts28 Oct 1898
Chakkara Chappan Vs Moidin Kutti
Madras High Court · (1899) ILR (Mad) 68 : (1898) 8 MLJ 231