High Courts20 Jan 1895Dismissed
Man Singh and Another Vs Ghure and Another
Allahabad High Court · (1895) ILR (All) 226
JUDGMENT DATABASE
Search 11,96,022 Indian judgments.
11,96,022 judgments in All Courts · page 59,468 of 59,802
High Courts18 Jan 1895
Giridhar Chatterjee, agent of Nabin Chandra Ganguly Vs Ebadullah Naskar and Others
Calcutta High Court · (1895) ILR (Cal) 384
High Courts18 Jan 1895
Binoda Sundari Chowdhurani Vs Kali Kristo Pal Chowdhury and Others
Calcutta High Court · (1895) ILR (Cal) 387
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148
High Courts18 Jan 1895Dismissed
Janki Kuar Vs Sarup Rani and Another
Allahabad High Court · (1895) ILR (All) 99
High Courts18 Jan 1895
Annamalay Mudaly and Another Vs A. Moonesamy Mudaly and Others
Madras High Court · (1895) 5 MLJ 86
Transfer of Property Act, 1882 — Section 41
High Courts17 Jan 1895
Dhani Ram Shaha Vs Bhagirath Shaha and Others
Calcutta High Court · (1895) ILR (Cal) 692
Civil Procedure Code, 1882 — Section 587Civil Procedure Code, 1908 (CPC) — Section 13Contract Act, 1872 — Section 265
High Courts16 Jan 1895
Rajah Rangaya Appa Row Bahadur Zemindar Garu of Nuzuved Vs Bhumavarapu Venkata Reddi and Others
Madras High Court · (1895) 5 MLJ 202
High Courts14 Jan 1895Dismissed
Pirbhu Lal Vs Genda Mal and Another
Allahabad High Court · (1895) ILR (All) 97
High Courts14 Jan 1895Dismissed
Muhammad Karim-Ullah-Khan Vs Amani Bega and Others
Allahabad High Court · (1895) ILR (All) 93
High Courts11 Jan 1895Dismissed
Thakur Das and Others Vs Achhan Kuar and Another
Allahabad High Court · (1895) ILR (All) 125
High Courts11 Jan 1895Dismissed
Queen-Empress Vs Teja and Others
Allahabad High Court · (1895) ILR (All) 86
High Courts11 Jan 1895
Krishna Reddy and Another Vs Rendankattalai Varadarajulu Reddy and Others
Madras High Court · (1895) 5 MLJ 154
High Courts10 Jan 1895Dismissed
Kuar Sen Vs Mamman and Others
Allahabad High Court · (1895) ILR (All) 87
High Courts09 Jan 1895
Subba Ayyar and Others Vs Ganasa Ayya and Others
Madras High Court · (1895) ILR (Mad) 179
High Courts08 Jan 1895
Dewan Singh and Others Vs The Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 805
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 149, 149, 302, 326