JUDGMENT DATABASE
Search 11,92,394 Indian judgments.
11,92,394 judgments in All Courts · page 59,472 of 59,620
Nocury Lall Chuckerbutty Vs Bindabun Chunder Chuckerbutty and Others
Calcutta High Court · (1882) ILR (Cal) 707
Woopondra Narain Singh and Another Vs Brojendra Coomar Bhoomick and Others
Calcutta High Court · (1882) ILR (Cal) 705
Shurroop Chunder Gooho Vs Ameerrunnissa Khatoon
Calcutta High Court · (1882) ILR (Cal) 703
Albert Charles Raynor Vs The Mussoorie Bank Limited
Privy Council · (1882) 9 IndApp 70
Jonmenjoy Mullick Vs Dassmoney Dassee and Another
Calcutta High Court · (1882) ILR (Cal) 700
Durga Churn Mirdua Vs Chandi Churn Shashmal
Privy Council · (1883) 9 ILRPC 187
Nilakant Banerjee Vs Chunder Nath Mullick and Others
Calcutta High Court · (1882) ILR (Cal) 690
In Re: Petition of Munshi Sheikh and Others and The Empress
Calcutta High Court · (1882) ILR (Cal) 616
Thakoordass Gossamy Vs Gopeekishen Gossamy
Calcutta High Court · (1882) ILR (Cal) 807
Rajah Venkata Kannakamma Row and Others Vs Rajah Rajagopala Appa Row Bahadur, The Court of Wards and others
Privy Council · (1882) 9 IndApp 125
The Empress Vs Keshub Mohajan and Others and Udit Prasad
Calcutta High Court · (1882) ILR (Cal) 985
Kishori Lal Roy Vs Sharut Chunder Mozumdar
Calcutta High Court · (1882) ILR (Cal) 593
Kalidhun Chuttapadhya and Another Vs Shiba Nath Chuttapadhya
Calcutta High Court · (1882) ILR (Cal) 483
Dataram Roy Vs Narain Chunder Chuckerbutty
Calcutta High Court · (1882) ILR (Cal) 597
Ram Sahye Bhugut Vs Ram Soonder Roy and Others
Calcutta High Court · (1882) ILR (Cal) 919
In Re: Petition of Ameruddin, and Ameruddin
Calcutta High Court · (1882) ILR (Cal) 481
The Land Mortgage Bank of India Vs Jassoda Kooer
Calcutta High Court · (1882) ILR (Cal) 916
Bakranath Singh; The Secretary of State For India In Council Vs Nilmoni Singh Deo
Privy Council · (1883) 9 ILRPC 260