High Courts18 Jul 1879Allowed
Empress of India Vs Thompson
Allahabad High Court · (1880) ILR (All) 340
JUDGMENT DATABASE
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11,91,723 judgments in All Courts · page 59,474 of 59,587
Privy Council15 Jul 1879
Bissessur Lall Sahoo Vs Maharajah Luchmessur Singh
Privy Council · (1879) 6 IndApp 233
High Courts15 Jul 1879Dismissed
Kanahia and Another Vs Ram Kishen and Others
Allahabad High Court · (1880) ILR (All) 429
High Courts14 Jul 1879
The Collector of Monghyr, on behalf of Ruder Prokash Misser Vs Hurdai Narain Shahai and Another
Calcutta High Court · (1880) ILR (Cal) 425
High Courts14 Jul 1879
Nund Lall Bose and Another Vs Meer Aboo Mahomed and Others
Calcutta High Court · (1880) ILR (Cal) 597
Limitation Act, 1963 — Article 118
High Courts14 Jul 1879Disposed Of
Husain Shah and Others Vs Gopalrai and Another
Allahabad High Court · (1880) ILR (All) 428
High Courts11 Jul 1879
Anundo Lall Dass Vs Boycaunt Ram Roy
Calcutta High Court · (1880) ILR (Cal) 283
High Courts10 Jul 1879Dismissed
Hira Lal Vs Ganesh Prasad and Others
Allahabad High Court · (1879) 07 AHC CK 0007
High Courts08 Jul 1879Dismissed
Kanauji Lal Vs Basant Rai and Others
Allahabad High Court · (1880) ILR (All) 455
High Courts08 Jul 1879Disposed Of
Thamman Singh Vs Ganga Ram and Others
Allahabad High Court · (1880) ILR (All) 345
High Courts07 Jul 1879
De Angelis and Co. Vs Mayappa Setty
Calcutta High Court · (1880) ILR (Cal) 578
High Courts27 Jun 1879
Aukhil Chunder Sen Roy Vs Mohiny Mohun Dass and Others
Calcutta High Court · (1880) ILR (Cal) 489
High Courts26 Jun 1879Disposed Of
Gauri Shankar and Another Vs Mumtaz Ali Khan
Allahabad High Court · (1880) ILR (All) 415
Privy Council25 Jun 1879
Rughoobur Dyal Sahoo and Others Vs Maharajah Kishen Pertab Sahee
Privy Council · (1879) 6 IndApp 211
High Courts24 Jun 1879
Ashrof Ali and Another Vs The Empress
Calcutta High Court · (1880) ILR (Cal) 281
Penal Code, 1860 (IPC) — Section 211, 44
High Courts24 Jun 1879
Ishri Dutt Koer and Others Vs Hunsbutti Kerain and Others
Calcutta High Court · (1880) ILR (Cal) 512
Civil Procedure Code, 1908 (CPC) — Section 15
Privy Council23 Jun 1879
Nawab Malka Jahan Sahiba Vs Deputy Commissioner of Lucknow In Charge of The Nazul Department
Privy Council · (1879) 6 IndApp 63