Privy Council10 Mar 1882
Rajah Nilmoni Singh Vs Bakranath Singh and Secretary of State For India
Privy Council · (1882) 9 IndApp 104
JUDGMENT DATABASE
Search 11,92,394 Indian judgments.
11,92,394 judgments in All Courts · page 59,473 of 59,620
High Courts08 Mar 1882
Kaminy Mohun Somoddar Vs Gopal and Another
Calcutta High Court · (1882) ILR (Cal) 479
High Courts08 Mar 1882
Golap Soondory Dossee Vs Golam Ali Mundul
Calcutta High Court · (1882) ILR (Cal) 612
High Courts08 Mar 1882
Rooplall Dass and Another Vs Krishtokishore Dutt and Others
Calcutta High Court · (1882) ILR (Cal) 687
High Courts07 Mar 1882
Empress Vs Tegha Singh
Calcutta High Court · (1882) ILR (Cal) 473
Arms Act, 1959 — Section 19(f)Criminal Procedure Code, 1898 (CrPC) — Section 579
High Courts07 Mar 1882
Dwarka Nath Bysack and Others Vs Juggut Mohinee Dossee
Calcutta High Court · (1882) ILR (Cal) 582
High Courts07 Mar 1882
Kristo Mohinee Dossee and Others Vs Kaliprosono Ghose and Others
Calcutta High Court · (1882) ILR (Cal) 402
High Courts06 Mar 1882
Bradley Vs Jameson
Calcutta High Court · (1882) ILR (Cal) 580
Criminal Procedure Code, 1898 (CrPC) — Section 297, 518
High Courts03 Mar 1882
Chunder Coomar Mitter Vs Sib Sundari Dassee
Calcutta High Court · (1882) ILR (Cal) 631
High Courts02 Mar 1882
Thakoor Purshad Vs Hurbans Sahye and Others
Calcutta High Court · (1883) ILR (Cal) 209
High Courts02 Mar 1882
Chundee Churn Dutt Vs Eduljee Cowasjee Bijnee and Others
Calcutta High Court · (1882) ILR (Cal) 678
Contract Act, 1872 — Section 264
High Courts01 Mar 1882
Raj Chunder Chatterjee Vs Modhoosoodun Mookerjee and Others
Calcutta High Court · (1882) ILR (Cal) 395
Limitation Act, 1877 — Section 2
High Courts28 Feb 1882
Leelanund Singh Vs Hamidooddin and Others
Calcutta High Court · (1882) ILR (Cal) 576
High Courts28 Feb 1882
In Re: Teacotta Shekdar and Others and Teacotta Shekdar and Others
Calcutta High Court · (1882) ILR (Cal) 393
Criminal Procedure Code, 1898 (CrPC) — Section 48
High Courts28 Feb 1882
The Empress Vs Shasti Churn Napit
Calcutta High Court · (1882) ILR (Cal) 331
Criminal Procedure Code, 1898 (CrPC) — Section 94Penal Code, 1860 (IPC) — Section 224, 225A
High Courts27 Feb 1882
Hurro Lall Shaha Vs Kamona Soondury Dassee
Calcutta High Court · (1882) ILR (Cal) 570
Succession Act, 1925 — Section 235, 250