High Courts01 Feb 1882
Brojo Nath Mookhopadhya Vs Bepin Behari Bundopadhya
Calcutta High Court · (1882) ILR (Cal) 357
JUDGMENT DATABASE
Search 11,92,394 Indian judgments.
11,92,394 judgments in All Courts · page 59,475 of 59,620
High Courts01 Feb 1882
Chunder Coomar Mookerjee and Others Vs Shama Churn Dey and Another <BR> Chunder Coomar Mookerjee and Others Vs Koylash Chunder Sett and Others
Calcutta High Court · (1882) ILR (Cal) 677
High Courts01 Feb 1882
Umesh Chunder Roy Vs Raj Bullubh Sen and Others
Calcutta High Court · (1882) ILR (Cal) 279
High Courts30 Jan 1882
Raj Chundra Chuckerbutty and Others Vs Kinoo Khan and Others
Calcutta High Court · (1882) ILR (Cal) 329
High Courts26 Jan 1882
Grish Narain Moonshee Vs Noimollah Pramanick
Calcutta High Court · (1882) ILR (Cal) 674
High Courts26 Jan 1882
Jogendro Chunder Ghose Vs Nobin Chunder Chottopadhya and Others
Calcutta High Court · (1882) ILR (Cal) 353
High Courts23 Jan 1882
Lehareaux Vs Ashruffunnissa and Another
Calcutta High Court · (1882) ILR (Cal) 272
Civil Procedure Code, 1908 (CPC) — Section 101, 108
High Courts21 Jan 1882
Raja Sheopersad Singh Vs Bilasmoni Dasi and Others
Calcutta High Court · (1882) ILR (Cal) 664
Privy Council21 Jan 1882
Rajah Sheo Pershad Singh Vs Mussumat Bilasmoni Dasi and others
Privy Council · (1882) 9 IndApp 33
Privy Council21 Jan 1882
Ramanand Kuar; Anant Bahadur Singh Vs Raghunath Kuar and another; Raghunath Kuar and others
Privy Council · (1882) 8 ILRPC 769
High Courts20 Jan 1882
Bhugwat Narain Dobey and Others Vs Badri Roy and Another
Calcutta High Court · (1882) ILR (Cal) 649
High Courts20 Jan 1882
Luchmun Persad Singh and Others Vs Kishun Persad Singh and Others
Calcutta High Court · (1882) ILR (Cal) 219
High Courts20 Jan 1882
Senabutty Misrain and Others Vs Damoodur Misser and Another
Calcutta High Court · (1882) ILR (Cal) 537
High Courts20 Jan 1882
Chunder Coomar Roy Vs Gour Chunder Biswas
Calcutta High Court · (1882) ILR (Cal) 291
High Courts20 Jan 1882
Ram Lochun Deb and Others Vs Bhugirath Patoni and Others
Calcutta High Court · (1882) ILR (Cal) 275
High Courts19 Jan 1882
In Re: Petition of Nasibun and Others and Nasibun and Others
Calcutta High Court · (1882) ILR (Cal) 534
Privy Council18 Jan 1882
Keshopersad Singh and Nund Keshorepersad Singh, By Their Mother and Guardian, Ghaneshyam Konwari Vs Durgapersad
Privy Council · (1882) 8 ILRPC 656