High Courts15 Jul 1898Dismissed
Kaliani Vs Dassu Pande and Others
Allahabad High Court · (1898) ILR (All) 520
JUDGMENT DATABASE
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11,99,075 judgments in All Courts · page 59,528 of 59,954
High Courts15 Jul 1898
Ramachandra Rayaguru Vs Modhu Padhi
Madras High Court · (1898) ILR (Mad) 326
Limitation Act, 1963 — Article 132, 147
High Courts15 Jul 1898
Queen-Empress Vs Tiruvengada Mudali
Madras High Court · (1898) ILR (Mad) 428
Madras Local Boards Act, 1884 — Section 43
High Courts13 Jul 1898
Motichand and Another Vs Fulchand and Another
Calcutta High Court · (1899) ILR (Cal) 142
High Courts13 Jul 1898
Rungo Lall Lohea and Others Vs Wilson and Others
Calcutta High Court · (1899) ILR (Cal) 204
High Courts13 Jul 1898
Mr. A. Caspersz, Receiver to the Estate of the Late Raja Kali Sunkar Ghoshal Bahadur Vs Raj Kumar alias Rajendra Kumar Sarkar
Calcutta High Court · (1898) 07 CAL CK 0008
High Courts13 Jul 1898
Srikant Mondul and others by their mother and Guardian Satyamoni Dasi Vs Saroda Kant Mondul and Others
Calcutta High Court · (1899) ILR (Cal) 46
Bengal Tenancy Act, 1885 — Section 85
High Courts13 Jul 1898Dismissed
Rajah Sir Sourindra Mohan Tagore Vs Moharani Surnomoyee
Calcutta High Court · (1898) 07 CAL CK 0004
High Courts11 Jul 1898
Mohunt Jib Lal Gir Vs Mohunt Jaga Mohan Gir
Calcutta High Court · 16 Ind. Cas. 453
Probate and Administration Act, 1881 — Section 37
High Courts11 Jul 1898
Baroda Sundari Ghose Vs Dino Bandhu Khan and Others
Calcutta High Court · (1898) ILR (Cal) 874
High Courts09 Jul 1898Dismissed
Jai Kishen and Others Vs Ram Lal
Allahabad High Court · (1898) ILR (All) 519
High Courts08 Jul 1898
Mahomed Mehdi Hossein Khan and Others Vs Rameswar Koer and Another
Calcutta High Court · (1899) ILR (Cal) 39
Transfer of Property Act, 1882 — Section 86, 88
High Courts08 Jul 1898Dismissed
Basunta Coomar Roy Chowdhri Vs Baksu Mollah and Others
Calcutta High Court · (1898) 07 CAL CK 0018
High Courts08 Jul 1898
Basanta Kumar Boy Chowdhry Vs Promotha Nath Bhuttacharjee and Others
Calcutta High Court · (1899) ILR (Cal) 130
Bengal Tenancy Act, 1885 — Section 178, 178(3)(h), 179
Privy Council08 Jul 1898
Nirmal Chunder Bonnerjee Vs Mahomed Siddick
Privy Council · (1898) 25 IndApp 225
Privy Council08 Jul 1898
Ramchurn Singh Vs Raniganj Coal Association Limited
Privy Council · (1899) 26 ILRPC 29
Privy Council08 Jul 1898
Syed Nawab Mehdi Hossein Khan and Others Vs Rameswar Koer and another
Privy Council · (1898) 25 IndApp 179
High Courts08 Jul 1898Dismissed
Pulandar Singh Vs Jwala Singh and Others
Allahabad High Court · (1898) ILR (All) 516