High Courts04 Sept 1896
Fatimunnissa alias Kanez Fatima and Others Vs Deoki Pershad and Others
Calcutta High Court · (1897) ILR (Cal) 350
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High Courts04 Sept 1896
Ishan Chandra Sarkar and Another Vs Benimadhab Sarkar and Kuloda Prasad Roy
Calcutta High Court · (1896) 09 CAL CK 0001
High Courts04 Sept 1896
Queen-Empress Vs Duma Baidya and Others
Madras High Court · (1896) ILR (Mad) 483
Penal Code, 1860 (IPC) — Section 323
High Courts03 Sept 1896
The Calcutta Trades Association Vs H.G. Ryland
Calcutta High Court · (1896) 09 CAL CK 0014
High Courts03 Sept 1896
Marshall Vs The Bengal Spinning and Weaving Company
Calcutta High Court · (1896) 09 CAL CK 0007
High Courts02 Sept 1896Dismissed
Mutasaddi and Others Vs Mani Ram
Allahabad High Court · (1897) ILR (All) 112
High Courts26 Aug 1896Dismissed
Manjhli Vs Manik Chand and Another
Allahabad High Court · (1897) ILR (All) 73
High Courts26 Aug 1896
Venganayyan and Others Vs Ramasami Ayyan
Madras High Court · (1896) ILR (Mad) 422
High Courts25 Aug 1896
Purna Chander Banerjee and Others Vs Laloo Singh
Calcutta High Court · (1897) ILR (Cal) 149
Estates Partition Act, 1897 — Section 116, 150
High Courts25 Aug 1896
Khudiram Mookerjea Vs The Empress, On The Complaint of Brindaban Ghasiny
Calcutta High Court · (1896) 08 CAL CK 0001
High Courts25 Aug 1896
Sankaran Vs Raman Kutti and Others
Madras High Court · (1897) ILR (Mad) 152
Specific Relief Act, 1877 — Section 42
High Courts25 Aug 1896
Queen-Empress Vs Saminadha Pillai and Another
Madras High Court · (1896) ILR (Mad) 464
Penal Code, 1860 (IPC) — Section 188, 290
High Courts24 Aug 1896
Mukti Bewa Vs Jhotu Santra
Calcutta High Court · (1897) ILR (Cal) 53
Criminal Procedure Code, 1898 (CrPC) — Section 560
High Courts24 Aug 1896
Zamindar of Vallur and Gudur Vs Adinarayudu
Madras High Court · (1896) ILR (Mad) 445
High Courts21 Aug 1896Dismissed
Desraj Singh and Others Vs Karam Khan
Allahabad High Court · (1897) ILR (All) 71
High Courts21 Aug 1896Dismissed
Queen-Empress Vs O'' Brien
Allahabad High Court · (1897) ILR (All) 111