JUDGMENT DATABASE
Search 11,95,391 Indian judgments.
11,95,391 judgments in All Courts · page 59,545 of 59,770
High Courts20 Jul 1887
Queen-Empress Vs Kartick Chunder Das
Calcutta High Court · (1887) ILR (Cal) 721
Criminal Procedure Code, 1898 (CrPC) — Section 310Evidence Act, 1872 — Section 54
High Courts18 Jul 1887
Fazel Ali Chowdhry and Others Vs Abdul Mozid Chowdhry and Others
Calcutta High Court · (1887) ILR (Cal) 659
Bengal Tenancy Act, 1885 — Section 93
High Courts18 Jul 1887Dismissed
Queen-Empress Vs Deokinandan
Allahabad High Court · (1888) ILR (All) 39
High Courts16 Jul 1887Disposed Of
The Delhi and London Bank Vs The Uncovenanted Service Bank, Bareilly
Allahabad High Court · (1888) ILR (All) 35
High Courts15 Jul 1887
Punchanun Mullick Vs Shib Chunder Mullick and Others
Calcutta High Court · (1887) ILR (Cal) 835
Privy Council15 Jul 1887
Anundomoyi Debi and Another Vs Girish Chunder Maiti
Privy Council · (1888) 15 ILRPC 66
Privy Council15 Jul 1887
Rani Anundmoyi Debi and Bhupendra Narain Roy Vs Girishchunder Maiti
Privy Council · (1887) 14 IndApp 137
Privy Council15 Jul 1887
Rai Bal Krishan Vs Musammat Rajeswari Kuar
Privy Council · (1887) 14 IndApp 142
High Courts15 Jul 1887Dismissed
Rai Bal Krishan Vs Rajeswari Kuar and Another
Allahabad High Court · (1887) ILR (All) 713
High Courts14 Jul 1887Disposed Of
Madho Lal and Another Vs Katwari
Allahabad High Court · (1888) ILR (All) 130
High Courts12 Jul 1887
Lalji Sahoy Vs Odoya Sunderi Mitra and Others
Calcutta High Court · (1887) ILR (Cal) 757
High Courts12 Jul 1887Dismissed
Muhammad Abdul Hai and Another Vs Sheo Bishal Rai
Allahabad High Court · (1888) ILR (All) 28
High Courts11 Jul 1887
Maseyk Vs Steel and Co. and Another
Calcutta High Court · (1887) ILR (Cal) 661
Civil Procedure Code, 1908 (CPC) — Section 19
High Courts09 Jul 1887
In Re: Umesh Chandra Kar and Another
Calcutta High Court · (1888) ILR (Cal) 656
Penal Code, 1860 (IPC) — Section 268, 283, 290
Privy Council09 Jul 1887
Sham Lal Mittar Vs Robert Watson and Company
Privy Council · (1888) 15 ILRPC 8 : (1887) 14 IndApp 178
High Courts09 Jul 1887Disposed Of
Kalka Prasad Vs Chandan Singh and Others
Allahabad High Court · (1888) ILR (All) 20