High Courts14 May 1890
Koylashpoti Narain Singh Vs Salimatul-Fatima alias Bibi Hossaini
Calcutta High Court · (1890) ILR (Cal) 904
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High Courts08 May 1890
Radha Shyam Sircar Vs Joy Ram Senapati and Others
Calcutta High Court · (1890) ILR (Cal) 896
High Courts07 May 1890Dismissed
Binda Vs Kaunsilia and Another
Allahabad High Court · (1890) 05 AHC CK 0001
High Courts07 May 1890
Eales Vs Municipal Commissioners for the City of Madras
Madras High Court · (1891) ILR (Mad) 386
Madras City Municipal Corporation Act, 1884 — Section 433
High Courts02 May 1890Disposed Of
Rahim-un-Nissa and Others Vs Ummi Fazl
Allahabad High Court · (1890) 05 AHC CK 0003
Privy Council01 May 1890
Srimantu Raja Yarlagadda Mallikarjuna Vs Srimantu Raja Yarlagadda Durga and another
Privy Council · (1890) 17 IndApp 134
Privy Council01 May 1890
Raja Jogendra Bhupati Hurri Chundun Mahapatra Vs Nityanund Mansingh and another
Privy Council · (1890) 17 IndApp 128
Privy Council01 May 1890
Nityanand Man Sing Vs Jogendro Bhupati Hurrochundra Mahapatra, A. Minor Under Guardianship and others
Privy Council · (1891) 18 ILRPC 151
High Courts30 Apr 1890
The Court of Wards and Sri Sri Veera Pratapa Rudra, Gajapati Narayana Deo, Maha Razulu Garu, and C. Vs Sri Sri Gowra Chandra and C.
Madras High Court · (1896) 6 MLJ 31
Contract Act, 1872 — Section 11
High Courts30 Apr 1890
Nil Madhab Sikdar and Others Vs Narattam Sikdar and Others
Calcutta High Court · (1890) ILR (Cal) 826
Transfer of Property Act, 1882 — Section 10, 111(g)
Privy Council30 Apr 1890
Jagatpal Singh; Bishesbar Baksh Singh Vs Ran Bijai Bahadur Singh; Ran Bijai Bahadur Singh and another
Privy Council · (1891) 18 ILRPC 111
Privy Council30 Apr 1890
Rae Jagatpal Singh; Rae Bisheshar Baksh Singh Vs Dewan Ran Bijai Bahadur Singh; Dewan Ran Bijai Bahadur Singh And; Rae Jagatpal Singh
Privy Council · (1890) 17 IndApp 173
High Courts29 Apr 1890
Madhub Nath Surma Vs Myarani Medhi
Calcutta High Court · (1890) 04 CAL CK 0010
Privy Council25 Apr 1890
Durga Chowdhrani Vs Jewahir Singh Chowdhri
Privy Council · (1891) 18 ILRPC 23
Privy Council25 Apr 1890
Ram Chand Dutt and Others Vs Robert Watson and Company
Privy Council · (1890) 17 IndApp 110
Privy Council25 Apr 1890
Kalyanraiji and Another Vs The Mofussil Company Limited and others
Privy Council · (1890) 17 IndApp 103
Privy Council25 Apr 1890
Maharaja Luchmeswar Singh Vs The Chairman of The Darbhanga Municipality
Privy Council · (1890) 17 IndApp 90