High Courts20 Aug 1887
Gowri Sunkar and Another Vs Zaheun and Others
Calcutta High Court · (1888) ILR (Cal) 198
JUDGMENT DATABASE
Search 11,95,391 Indian judgments.
11,95,391 judgments in All Courts · page 59,544 of 59,770
High Courts20 Aug 1887
Issuri Dasi and Others Vs Haragobind Das Koiburto and Another
Calcutta High Court · (1888) ILR (Cal) 187
High Courts18 Aug 1887
Kripamoyi Dabia and Others Vs Durga Govind Sirkar and Others
Calcutta High Court · (1888) ILR (Cal) 89
High Courts17 Aug 1887
Mamat Ram Bayan and Others Vs Bapu Ram Atai Bura Bhakat and Others
Calcutta High Court · (1888) ILR (Cal) 159
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts17 Aug 1887
Dinabundhu Surma and Others Vs Bodia Koch
Calcutta High Court · (1888) ILR (Cal) 100
High Courts14 Aug 1887
Jagut Chunder Deb Vs Suresh Chunder Wum Chowdhry, by his Mother Nitobashini Chowdhrain
Calcutta High Court · (1887) 08 CAL CK 0011
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 Aug 1887
Grish Chunder Roy Vs Broughton and Others
Calcutta High Court · (1887) ILR (Cal) 861
Evidence Act, 1872 — Section 41
High Courts12 Aug 1887
Prosono Coomar Ghose Vs Administrator-General of Bengal
Calcutta High Court · (1888) ILR (Cal) 83
Succession Act, 1865 — Section 128
High Courts10 Aug 1887Dismissed
Ram Saran and Another Vs Persidhar Rai and Others
Allahabad High Court · (1888) ILR (All) 51
High Courts09 Aug 1887
Kutuhul Singh and Others Vs Uma Singh and Others
Calcutta High Court · (1888) ILR (Cal) 31
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Aug 1887
Basudeb Surma Gossain and Another Vs Naziruddin
Calcutta High Court · (1887) ILR (Cal) 834
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts06 Aug 1887Dismissed
Jiwa Ram Singh Vs Bhola and Another
Allahabad High Court · (1888) ILR (All) 49
High Courts05 Aug 1887
Nilmony Dassy for Self and as Guardian of Bishu Doshayi and Another Vs Sonatun Doshayi and Others
Calcutta High Court · (1888) ILR (Cal) 17
High Courts05 Aug 1887Dismissed
Ganesh Singh Vs Sujhari Kuar
Allahabad High Court · (1888) ILR (All) 47
High Courts05 Aug 1887Allowed
Queen-Empress Vs Riding and Others
Allahabad High Court · (1887) ILR (All) 720
High Courts22 Jul 1887
Abdul Rahaman Sodagur Vs Dullaram Marwari
Calcutta High Court · (1887) 07 CAL CK 0014
Limitation Act, 1963 — Article 175
High Courts21 Jul 1887
Gobind Chandra Majumdar Vs Uma Charan Sen and Another
Calcutta High Court · (1887) ILR (Cal) 679
Privy Council21 Jul 1887
In Re: Southekal Krishna Rao
Privy Council · (1888) 15 ILRPC 152 : (1887) 14 IndApp 154
High Courts21 Jul 1887Dismissed
Lachman Das Vs Chater and Another
Allahabad High Court · (1888) ILR (All) 29