High Courts11 Dec 1886
Bachu Mullah and Others Vs Sia Ram Singh and Others
Calcutta High Court · (1887) ILR (Cal) 358
Criminal Procedure Code, 1898 (CrPC) — Section 537
JUDGMENT DATABASE
Search 11,95,257 Indian judgments.
11,95,257 judgments in All Courts · page 59,549 of 59,763
High Courts11 Dec 1886
Baijnath Singh Vs Shah Ali Hosain
Calcutta High Court · (1887) ILR (Cal) 248
Contract Act, 1872 — Section 74
High Courts10 Dec 1886Allowed
Dinu and Others Vs Kudrat and Others
Allahabad High Court · (1887) ILR (All) 155
High Courts10 Dec 1886Dismissed
Girdhari Lal Vs W. Crawford
Allahabad High Court · (1887) ILR (All) 147
High Courts07 Dec 1886
Moteeram Vs Belaseeram
Calcutta High Court · (1887) ILR (Cal) 174
Criminal Procedure Code, 1898 (CrPC) — Section 370
High Courts07 Dec 1886Dismissed
Chandi Din and Another Vs Naraini Kuar
Allahabad High Court · (1887) ILR (All) 467
High Courts07 Dec 1886Dismissed
Balbir Singh Vs Ajudhia Prasad and Others <BR>Jagraj Singh Vs Ajudhia Prasad and Others
Allahabad High Court · (1887) ILR (All) 142
High Courts06 Dec 1886Dismissed
Gula Kuar Vs Baldeo and Others
Allahabad High Court · (1887) ILR (All) 129
High Courts06 Dec 1886Disposed Of
Durga Prasad Vs Rachla Kuar and Others
Allahabad High Court · (1887) ILR (All) 140
High Courts04 Dec 1886Disposed Of
Man Singh Vs Muhammad Sami-ud-din
Allahabad High Court · (1887) ILR (All) 125
High Courts02 Dec 1886
Abdul Huq Mozoomdar and Another Vs Mohini Mohun Shaha and Another by their Mother and Guardian Surbojoya and Another
Calcutta High Court · (1887) ILR (Cal) 240
High Courts02 Dec 1886
Kutub Husain Vs Muhammad Abdul Kadir <BR>Kutub Husain Vs Kamal-ud-din Ahmad
Allahabad High Court · (1887) ILR (All) 136
High Courts01 Dec 1886Disposed Of
In Re: West Hopetown Tea Company, Limited.
Allahabad High Court · (1887) ILR (All) 180
High Courts30 Nov 1886Disposed Of
Queen-Empress Vs Rahat Alikhan
Allahabad High Court · (1887) ILR (All) 210
High Courts29 Nov 1886
Fonindro Deb Raikut Vs Rani Jugodishwari Dabi and Rajessur Dass
Calcutta High Court · (1887) ILR (Cal) 234
High Courts27 Nov 1886
Raja Babu Vs Muddun Mohun Lall
Calcutta High Court · (1887) ILR (Cal) 169
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Nov 1886
Kedarnath Bhattacharji Vs Gorie Mahomed
Calcutta High Court · (1887) ILR (Cal) 64
High Courts26 Nov 1886
Krishna Mohun Ghatuck Vs Rudra Perkash Misser and Another
Calcutta High Court · (1887) ILR (Cal) 241
Specific Relief Act, 1877 — Section 23
High Courts25 Nov 1886Dismissed
Baldeo Vs Bismillah Begam and Others
Allahabad High Court · (1887) ILR (All) 118