High Courts05 Mar 1884
Luckhi Ram Vs Salamat Hossein and Another
Calcutta High Court · (1884) ILR (Cal) 521
JUDGMENT DATABASE
Search 11,94,396 Indian judgments.
11,94,396 judgments in All Courts · page 59,552 of 59,720
High Courts04 Mar 1884
Luchmeshur Singh Vs Sheo Sohye Roy and Others
Calcutta High Court · (1884) ILR (Cal) 577
High Courts04 Mar 1884
Raj Coomar Lall and Others Vs Bissessur Dyal and Others
Calcutta High Court · (1884) ILR (Cal) 688
Privy Council01 Mar 1884
Jonmenjoy Coondoo Vs George Alder Watson
Privy Council · (1884) 11 IndApp 94
Privy Council01 Mar 1884
George Alder Watson Vs Jonmenjoy Coondoo
Privy Council · (1884) 10 ILRPC 901
High Courts28 Feb 1884
Madon Mohon Poddar and Others Vs Purno Chundra Purbot and Others
Calcutta High Court · (1884) ILR (Cal) 297
High Courts26 Feb 1884
Johiruddin Mahomed Abu Ali Soher Chowdhry Vs Janoky Bullubh Sen
Calcutta High Court · (1884) ILR (Cal) 567
High Courts25 Feb 1884
In Re: Gamirullah Sarkar <BR> Gamirullah Sarkar
Calcutta High Court · (1884) ILR (Cal) 408
Evidence Act, 1872 — Section 167
Privy Council23 Feb 1884
Kishna Nand Vs Kunwar Partab Narain Singh
Privy Council · (1884) 10 ILRPC 785 : (1884) 11 IndApp 88
High Courts22 Feb 1884
Jellicoe and Others Vs The British India Steam Navigation Co.
Calcutta High Court · (1884) ILR (Cal) 489
High Courts22 Feb 1884
Jugatmoni Chowdrani Vs Romjani Bibee and Others
Calcutta High Court · (1884) ILR (Cal) 533
Privy Council22 Feb 1884
Kali Krishna Tagore Vs Alimuddi and others
Privy Council · (1884) 10 ILRPC 895
High Courts21 Feb 1884
Fakaruddin Mahomed Ahsan Vs The Official Trustee of Bengal
Calcutta High Court · (1884) ILR (Cal) 538
Privy Council21 Feb 1884
Gooroo Das Pyne Vs Ram Narain Sahoo and another
Privy Council · (1884) 11 IndApp 59
High Courts19 Feb 1884
Lalla Dabee Pershad Vs Santo Pershad and Others
Calcutta High Court · (1884) ILR (Cal) 505
Civil Procedure Code, 1908 (CPC) — Section 121, 126, 136
High Courts19 Feb 1884
Bamasundari Dassi Vs Krishna Chandra Dhur and Others
Calcutta High Court · (1884) ILR (Cal) 424
Registration Act, 1877 — Section 50
High Courts19 Feb 1884
Punchoo Money Dossee Vs Troylucko Mohiney Dossee
Calcutta High Court · (1884) ILR (Cal) 342
Privy Council16 Feb 1884
Rao Bahadur Singh Vs Mussamats Jawahir Kuar and Phul Kuar
Privy Council · (1884) 10 ILRPC 887 : (1884) 11 IndApp 75