High Courts17 Jan 1884
In Re: Anonymous
Calcutta High Court · (1884) ILR (Cal) 274
Stamp Act, 1899 — Article 44(6), 46
JUDGMENT DATABASE
Search 11,94,396 Indian judgments.
11,94,396 judgments in All Courts · page 59,554 of 59,720
High Courts14 Jan 1884
In Re: Nobin Kristo Mookerjee
Calcutta High Court · (1884) ILR (Cal) 268
Criminal Procedure Code, 1898 (CrPC) — Section 435, 437
High Courts11 Jan 1884
Gopaul Chunder Chuckerbutty Vs Nilmoney Mitter and Others
Calcutta High Court · (1884) ILR (Cal) 374
High Courts11 Jan 1884
Luchmi Narain Mahata and Others Vs Birajun Koer
Calcutta High Court · (1884) ILR (Cal) 392
High Courts07 Jan 1884
In Re: Noorjehan Begum
Calcutta High Court · (1884) ILR (Cal) 429
Bengal Court of Wards Act, 1879 — Section 10
High Courts04 Jan 1884
Luchmon Sahai Chowdhry and Another Vs Kanchun Ojhain and Others
Calcutta High Court · (1884) ILR (Cal) 525
Land Registration Act, 1876 — Section 89
High Courts04 Jan 1884
Mahomed Afsaroodeen Vs Bir Chunder Manikya
Calcutta High Court · (1884) ILR (Cal) 299
High Courts04 Jan 1884
The Bengal Banking Corporation Vs S.A. Mackertich
Calcutta High Court · (1884) ILR (Cal) 315
Registration Act, 1877 — Section 17(b), 17(h)
High Courts28 Dec 1883
Dinabashy Shaha and Others Vs Khetter Mohun Chuckerbutty
Calcutta High Court · (1884) ILR (Cal) 265
Limitation Act, 1963 — Section 14Registration Act, 1877 — Section 77
High Courts18 Dec 1883
Bhoyrub Chunder Surma Roy Vs Chunder Nath Roy and Others
Calcutta High Court · (1884) ILR (Cal) 250
High Courts14 Dec 1883
Durga Sundari Devi Vs Govinda Chandra Addy and Others
Calcutta High Court · (1884) ILR (Cal) 368
High Courts12 Dec 1883
In Re: Kristo Lall Nag
Calcutta High Court · (1884) ILR (Cal) 256
Legal Practitioners Act, 1879 — Section 14
High Courts07 Dec 1883
Akhil Chandra Chowdhry Vs Nayu and Others
Calcutta High Court · (1884) ILR (Cal) 248
High Courts06 Dec 1883
Malkai Mukhadrai Uzwa Badshah Mehal Saheba Vs Mohamed Masik
Calcutta High Court · (1884) ILR (Cal) 380
Privy Council06 Dec 1883
Syed Sadakut Hossein Vs Syed Mahomed Yusoof
Privy Council · (1883) 11 IndApp 31
Privy Council05 Dec 1883
Hardi Narain Sahu Vs Ruder Perkash Misser (A. Minor) by Abdul Hye and others
Privy Council · (1884) 10 ILRPC 626
Privy Council05 Dec 1883
Baboo Hurdey Narain Sahu Vs Pundit Baboo Rooder Perkash Misser and others
Privy Council · (1883) 11 IndApp 26
High Courts04 Dec 1883
Gopeenath Mookerjee and Another Vs Kally Doss Mullick and Others
Calcutta High Court · (1884) ILR (Cal) 225