High Courts22 Dec 1886Dismissed
Imam Ali Shah Vs Khuda Bakhsh and Others
Allahabad High Court · (1887) ILR (All) 339
JUDGMENT DATABASE
Search 11,95,391 Indian judgments.
11,95,391 judgments in All Courts · page 59,555 of 59,770
High Courts22 Dec 1886Disposed Of
Radha Prasad Singh Vs Jugal Das
Allahabad High Court · (1887) ILR (All) 185
High Courts20 Dec 1886
Neaz Vs Monsor and Another
Calcutta High Court · (1887) ILR (Cal) 175
Cattle Trespass Act, 1871 — Section 22
High Courts20 Dec 1886
Kristo Nath Koondoo and Others Vs T.F. Brown and Others
Calcutta High Court · (1887) ILR (Cal) 176
Privy Council19 Dec 1886
Thakur Harihar Baksh Vs Thakur Uman Parshad
Privy Council · (1887) 14 ILRPC 296
Privy Council18 Dec 1886
Ajudhia Pershad and Another Vs Sidh Gopal and others
Privy Council · (1887) 9 ILRPC 330 : (1886) 14 IndApp 21
High Courts17 Dec 1886Allowed
Deodat Vs Sheoambar and Others
Allahabad High Court · (1887) ILR (All) 168
Privy Council15 Dec 1886
Mussamat Amanat Bibi Vs Luchman Pershad and Narotam Dass
Privy Council · (1886) 14 IndApp 18
Privy Council15 Dec 1886
Amanat Bibi Vs Lachman Persad and others
Privy Council · (1887) 14 ILRPC 308
High Courts15 Dec 1886Dismissed
Sant Lal and Another Vs Ramji Das and Others
Allahabad High Court · (1887) ILR (All) 167
Privy Council14 Dec 1886
Thakur Harihar Buksh Vs Thakur Uman Parshad
Privy Council · (1886) 14 IndApp 7
High Courts13 Dec 1886Allowed
Ramsidh Pande Vs Balgobind and Others
Allahabad High Court · (1887) ILR (All) 158
High Courts11 Dec 1886
Bachu Mullah and Others Vs Sia Ram Singh and Others
Calcutta High Court · (1887) ILR (Cal) 358
Criminal Procedure Code, 1898 (CrPC) — Section 537
High Courts11 Dec 1886
Baijnath Singh Vs Shah Ali Hosain
Calcutta High Court · (1887) ILR (Cal) 248
Contract Act, 1872 — Section 74
High Courts10 Dec 1886Allowed
Dinu and Others Vs Kudrat and Others
Allahabad High Court · (1887) ILR (All) 155
High Courts10 Dec 1886Dismissed
Girdhari Lal Vs W. Crawford
Allahabad High Court · (1887) ILR (All) 147
High Courts07 Dec 1886
Moteeram Vs Belaseeram
Calcutta High Court · (1887) ILR (Cal) 174
Criminal Procedure Code, 1898 (CrPC) — Section 370
High Courts07 Dec 1886Dismissed
Chandi Din and Another Vs Naraini Kuar
Allahabad High Court · (1887) ILR (All) 467