High Courts07 Dec 1886Dismissed
Balbir Singh Vs Ajudhia Prasad and Others <BR>Jagraj Singh Vs Ajudhia Prasad and Others
Allahabad High Court · (1887) ILR (All) 142
JUDGMENT DATABASE
Search 11,95,391 Indian judgments.
11,95,391 judgments in All Courts · page 59,556 of 59,770
High Courts06 Dec 1886Dismissed
Gula Kuar Vs Baldeo and Others
Allahabad High Court · (1887) ILR (All) 129
High Courts06 Dec 1886Disposed Of
Durga Prasad Vs Rachla Kuar and Others
Allahabad High Court · (1887) ILR (All) 140
High Courts04 Dec 1886Disposed Of
Man Singh Vs Muhammad Sami-ud-din
Allahabad High Court · (1887) ILR (All) 125
High Courts02 Dec 1886
Abdul Huq Mozoomdar and Another Vs Mohini Mohun Shaha and Another by their Mother and Guardian Surbojoya and Another
Calcutta High Court · (1887) ILR (Cal) 240
High Courts02 Dec 1886
Kutub Husain Vs Muhammad Abdul Kadir <BR>Kutub Husain Vs Kamal-ud-din Ahmad
Allahabad High Court · (1887) ILR (All) 136
High Courts01 Dec 1886Disposed Of
In Re: West Hopetown Tea Company, Limited.
Allahabad High Court · (1887) ILR (All) 180
High Courts30 Nov 1886Disposed Of
Queen-Empress Vs Rahat Alikhan
Allahabad High Court · (1887) ILR (All) 210
High Courts29 Nov 1886
Fonindro Deb Raikut Vs Rani Jugodishwari Dabi and Rajessur Dass
Calcutta High Court · (1887) ILR (Cal) 234
High Courts27 Nov 1886
Raja Babu Vs Muddun Mohun Lall
Calcutta High Court · (1887) ILR (Cal) 169
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Nov 1886
Kedarnath Bhattacharji Vs Gorie Mahomed
Calcutta High Court · (1887) ILR (Cal) 64
High Courts26 Nov 1886
Krishna Mohun Ghatuck Vs Rudra Perkash Misser and Another
Calcutta High Court · (1887) ILR (Cal) 241
Specific Relief Act, 1877 — Section 23
High Courts25 Nov 1886Dismissed
Baldeo Vs Bismillah Begam and Others
Allahabad High Court · (1887) ILR (All) 118
High Courts24 Nov 1886
Jogendra Nath Mukerji Vs Jugobundhu Mukerji and Another by their Mother and Guardian, Nistarini Dabi and Others
Calcutta High Court · (1887) ILR (Cal) 122
High Courts23 Nov 1886
In Re: Luchminarain
Calcutta High Court · (1887) ILR (Cal) 128
Criminal Procedure Code, 1898 (CrPC) — Section 234
High Courts22 Nov 1886Allowed
Parsotam Saran, by his guardian Chiranji Vs Mulu and Others
Allahabad High Court · (1887) ILR (All) 68
High Courts19 Nov 1886
Bippro Churn Rukhit Vs Joy Chunder Rukhit
Calcutta High Court · (1887) ILR (Cal) 236